High Courts04 Dec 2002Dismissed
Jogeswar Borah Vs State of Assam and Others
Gauhati High Court · (2003) 1 GLR 277 : (2006) 3 GLT 162 : (2003) 1 GLT 339
Assam Judicial Officer (Retirement) on Supernannuation Rules, 1995 — Rule 5
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 862 of 1,245
High Courts04 Dec 2002Dismissed
Amina Khatun and Others Vs Jahura Khatun and Others
Gauhati High Court · (2004) GLT 67 Supp
Assam Services (Pension) Rules, 1969 — Rule 143, 9
High Courts03 Dec 2002
State of Manipur and Others Vs L. Shyamsunder
Gauhati High Court · (2002) 3 GLT 701
High Courts03 Dec 2002
Dharampal Satyapal Ltd. Vs Union of India (UOI) and Others
Gauhati High Court · (2003) 2 GLR 358 : (2010) 1 GLT 744 : (2002) 1 GLT 419
Central Excises and Salt Act, 1944 — Section 5A, 5A(1)
High Courts03 Dec 2002Dismissed
Regional Director, Employees State Insurance Corporation and Others Vs Hashar Ali
Gauhati High Court · (2003) 2 GLT 604
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Conduct) Rules, 1964 — Rule 3, 3(1)Constitution of India, 1950 — Article 226
High Courts03 Dec 2002Dismissed
Richard Yimto and Others Vs State of Nagaland and Others
Gauhati High Court · (2003) 1 GLT 620
Constitution of India, 1950 — Article 12, 14, 16(4A)Nagaland Police Service (Class I and Class II) (Amendment) Rules, 1982 — Rule 18(1)Nagaland Police Service (Class I and Class II) Rules, 1977 — Rule 18, 18(1), 18(2), 18(3), 18(4)
High Courts29 Nov 2002Allowed
Nazrul Islam Vs Chairman, Assam State Warehousing Corporation and Others
Gauhati High Court · (2003) 2 GLR 503
High Courts28 Nov 2002Allowed
Assam Cycle Company Vs Motilal Bothra and Others
Gauhati High Court · (2003) 1 GLR 296 : (2003) 1 GLT 435
High Courts28 Nov 2002Allowed
Kshirode Chandra Debnath Vs State of Tripura
Gauhati High Court · (2003) 1 GLR 663 : (2005) GLT 516 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 311
High Courts27 Nov 2002
Pushu Khiammungan and Others Vs State of Nagaland and Another
Gauhati High Court · (2004) GLT 561 Supp
Constitution of India, 1950 — Article 14, 16
High Courts27 Nov 2002Dismissed
Union of India (UOI) Vs Hemlata Mudoi
Gauhati High Court · (2003) 2 ACC 404 : (2004) ACJ 464 : (2003) 1 GLR 283 : (2002) 3 GLT 729
Railways Act, 1989 — Section 123, 124A
High Courts25 Nov 2002Allowed
Hemanta Kumar Talukdar Vs State of Assam and Others
Gauhati High Court · (2003) 2 GLR 319 : (2003) 1 GLT 299
Assam Public Service Commission (Limitation of Functions) Regulations, 1951 — Regulation 3
High Courts25 Nov 2002Allowed
Assam Jatiya Vidyalaya and Another Vs State of Assam and Others
Gauhati High Court · (2003) 1 GLR 471 : (2005) GLT 625 Supp
Constitution of India, 1950 — Article 226
High Courts22 Nov 2002
Chandmari Tea Company Pvt. Ltd. and Others Vs State of Assam and Others
Gauhati High Court · (2003) 2 GLT 232
Constitution of India, 1950 — Article 14, 21, 226, 48ALand Acquisition Act, 1894 — Section 9Wild Life (Protection) Act, 1972 — Section 19, 20, 21, 22, 23
High Courts20 Nov 2002Partly Allowed
Mahmadul Haque Laskar Vs State of Assam and Others
Gauhati High Court · AIR 2003 Guw 71
Assam Panchayat (Constitution) Rules, 1995 — Rule 45, 45(1)Assam Panchayat Act, 1994 — Section 11, 127, 129, 37, 37(1)Constitution of India, 1950 — Article 226, 227, 243O
High Courts18 Nov 2002Partly Allowed
Motiur Rahman Vs United Commercial Bank and Others
Gauhati High Court · (2003) 1 GLR 303 : (2003) 1 GLT 196 : (2003) 2 LLJ 217
Penal Code, 1860 (IPC) — Section 409, 467
High Courts18 Nov 2002
Darog Ali and Others Vs Musstt. Netgjan Ness and Another
Gauhati High Court · (2003) 1 GLR 651 : (2005) GLT 487 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 146(1), 482
High Courts15 Nov 2002
United India Insurance Co. Vs Sh. Lalngena and Another
Gauhati High Court · (2005) 1 GLR 203
High Courts15 Nov 2002
Vanlalveni Vs Tlanglawma
Gauhati High Court · (2005) 1 GLR 240
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts15 Nov 2002
United India Insurance Co. Ltd., Aizawl Branch Vs Lalnunmawia and Another
Gauhati High Court · (2004) 1 GLR 433
Motor Vehicles Act, 1988 — Section 170