High Courts04 Jan 2003
C. Lawihmingthanga Vs State of Mizoram and Others
Gauhati High Court · (2004) 1 GLR 203 : (2003) 2 GLT 160
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15(1)
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 860 of 1,245
High Courts03 Jan 2003Allowed
Abdul Gaffar Vs Ramen Das and Others
Gauhati High Court · (2003) CriLJ 1145 : (2003) 1 GLR 431 : (2003) 2 GLT 17
Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts03 Jan 2003
Anamul Haque Vs State of Nagaland and Others
Gauhati High Court · (2003) 2 GLT 27
Arms Act, 1959 — Section 25(1)National Security Act, 1980 — Section 12(1), 12(2), 3(2)Penal Code, 1860 (IPC) — Section 120B
High Courts02 Jan 2003Allowed
Rahman Ali and Others Vs Seher Ali and Others
Gauhati High Court · (2004) GLT 293 Supp
High Courts02 Jan 2003
R.D. Srivastava Vs Suren Panging
Gauhati High Court · (2003) 1 GLT 346
Constitution of India, 1950 — Article 226(3)
High Courts20 Dec 2002
Additional Sessions Judge Vs State of Tripura
Gauhati High Court · (2003) 1 GLR 614 : (2003) 2 GLT 47
High Courts20 Dec 2002Dismissed
Dr. Nirmali Deka Vs State of Assam and Others
Gauhati High Court · (2003) 2 GLR 167 : (2003) 2 GLT 44
Assam Aided Colleges Employees Rules, 1960 — Rule 9(2)
High Courts20 Dec 2002
Bijan Behari Bhattacharjee Vs Collector and Another
Gauhati High Court · (2003) 2 GLT 286
Land Acquisition Act, 1994 — Section 18, 4, 4(1)
High Courts20 Dec 2002
National Insurance Co. Ltd. and Others Vs Gurbox Singh and Others
Gauhati High Court · (2003) 2 GLR 233 : (2003) 1 GLT 349
Limitation Act, 1963 — Section 14(1)
High Courts20 Dec 2002Dismissed
Bijoy Deb Barma and Others Vs State of Tripura and Others
Gauhati High Court · (2003) 2 GLR 238
Tripura Civil Services Rules, 1967 — Rule 14, 14(3), 14(4), 5
High Courts20 Dec 2002
United India Insurance Co. Ltd. Vs Hindustan Paper Corporation Ltd. and Another
Gauhati High Court · (2003) 1 GLT 467
High Courts19 Dec 2002Dismissed
Ananda Ram Borah and Others Vs State and Assam and Others
Gauhati High Court · (2003) 2 GLT 78
Assam Secretariat Subordinate Service Rules, 1963 — Rule 29, 8, 8(1)
High Courts19 Dec 2002Partly Allowed
Gopal Ghatwal Vs State of Tripura
Gauhati High Court · (2003) 2 GLR 39 : (2003) 1 GLT 634
Penal Code, 1860 (IPC) — Section 164, 300, 302, 304
High Courts19 Dec 2002
Borgaram Deuri Vs Premodhar Bora and Others
Gauhati High Court · AIR 2003 Guw 135 : (2003) 1 GLT 541
Representation of the People Act, 1951 — Section 100(1), 123(3), 123(3A), 123(7), 123(8)
High Courts19 Dec 2002Allowed
Bharati Bhattacharjee Vs Debotosh Bhattacharjee
Gauhati High Court · (2003) 1 GLR 352
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts18 Dec 2002
Tana Kaya Tara Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2003) 1 GLT 331
Arunachal Pradesh Power Engineering Service Rules, 1993 — Rule 11, 27(2), 33Constitution of India, 1950 — Article 309
High Courts18 Dec 2002Allowed
Star India Ltd. Vs Arup Borah and Others
Gauhati High Court · (2003) 2 ARBLR 202 : (2003) 1 GLR 619 : (2003) 1 GLT 556
Specific Relief Act, 1963 — Section 10, 14(1), 41
High Courts18 Dec 2002Dismissed
Kailash Pathak Vs Oriental Insurance Company Ltd. and Others
Gauhati High Court · (2003) 1 GLT 470
Motor Vehicles Act, 1988 — Section 166
High Courts18 Dec 2002
East Katigora Fishery Co-op. Society Ltd. Vs Assam Fisheries Development Corp. Ltd. and Others
Gauhati High Court · (2003) 2 GLR 159 : (2003) 2 GLT 9
Assam Fisheries Rules, 1953 — Rule 8
High Courts18 Dec 2002
Ganeshka Kanoi Tea Co. (P) Ltd. Vs Assam State Electricity Board and Others
Gauhati High Court · (2003) 3 GLR 233 : (2003) 2 GLT 11
Electricity (Supply) Act, 1948 — Section 49, 79, 79A