High Courts04 May 2023Disposed Of
Anusuya Paul (Basu) Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 05 GAU CK 0013
Constitution Of India, 1950 — Article 14, 16
COURT ARCHIVE
Gauhati High Court judgments
26,832 judgments · page 86 of 1,342
High Courts04 May 2023Disposed Of
Baharul Islam And 35 Ors Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 05 GAU CK 0012
Assam Services (Pension) Rules, 1969 — Section 31
High Courts04 May 2023
Utpal Debnath Vs State Of Assam
Gauhati High Court · (2023) 05 GAU CK 0011
Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12(3), 12(3)(a)(i), 12(3)(a)(ii), 12(3)(a)(iii),12(3)(b)Indian Penal Code, 1860 — Section 363, 376Protection of Children from Sexual Offences Act, 2012 — Section 2(1)(d), 4, 6
High Courts04 May 2023Dismissed
Srinivas B.V. Vs State Of Assam And Anr.
Gauhati High Court · (2023) 05 GAU CK 0010
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 294, 341, 352, 354, 354A(iv), 506, 509Code Of Criminal Procedure, 1973 — Section 41A, 154, 155(2), 156(1), 164, 177, 178, 178(2), 438, 482
High Courts03 May 2023Allowed
Bijit Saikia @ Ken Vs State Of Assam
Gauhati High Court · (2023) 05 GAU CK 0003
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 376, 511Code Of Criminal Procedure, 1973 — Section 161, 164, 313Evidence Act, 1872 — Section 6, 8, 27, 106, 118, 154, 155, 157, 164
High Courts03 May 2023Dismissed
Shohidul Islam Vs Mehera Khatun
Gauhati High Court · (2023) 05 GAU CK 0002
Constitution Of India, 1950 — Article 227Indian Penal Code, 1860 — Section 417, 468, 471Code Of Criminal Procedure, 1973 — Section 125, 126, 126(2), 397, 401, 482
High Courts03 May 2023Allowed
Bhupendra Sinha Vs State Of Assam
Gauhati High Court · (2023) 05 GAU CK 0001
Constitution Of India, 1950 — Article 14, 16, 226
High Courts02 May 2023Allowed
Ajit Kumar Bhattacharjya Vs Union Of India And 5 Ors
Gauhati High Court · (2023) 05 GAU CK 0009
High Courts02 May 2023Disposed Of
Labiron @ Abiron Nessa Vs Union Of India And 7 Ors
Gauhati High Court · (2023) 05 GAU CK 0008
Code Of Civil Procedure, 1908 — Section 35, Order 16 Rule 1(4), Order 16 Rule 2, Order 16 Rule 2(3)
High Courts02 May 2023Allowed
Dr. Prabhas Chandra Sarma Vs State Of Assam And 3 Ors
Gauhati High Court · (2023) 05 GAU CK 0007
Constitution Of India, 1950 — Article 226Assam Services (Discipline & Appeal) Rules, 1964 — Rule 7, 7(vii), 9(2)
High Courts02 May 2023Disposed Of
Hirok Jyoti Das Vs Union Of India And Ors
Gauhati High Court · (2023) 05 GAU CK 0006
Border Security Force Rules, 1969 — Rule 172, 173(8), 174, 174(2)Border Security Force Act, 1968 — Section 62
High Courts02 May 2023Dismissed
Binay Kumar Diwana Vs Union Of India And 4 Ors
Gauhati High Court · (2023) 05 GAU CK 0005
High Courts02 May 2023Dismissed
Iqbal Hussain @ Ekbal Hussain Vs National Insurance Company Limited And 2 Ors
Gauhati High Court · (2023) 05 GAU CK 0004
Constitution Of India, 1950 — Article 32, 136Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts28 Apr 2023Disposed Of
Pankaj Kumar Sarma Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 04 GAU CK 0053
Constitution Of India, 1950 — Article 14, 16, 309
High Courts28 Apr 2023Dismissed
Asha Rani Brahma Vs Binika Goyari
Gauhati High Court · (2023) 04 GAU CK 0052
Constitution Of India, 1950 — Article 254University Grants Commission Act, 1956 — Section 26(1)(e), 26(1)(g)
High Courts28 Apr 2023Dismissed
ASC Consulting Private Ltd. Vs Oil India Ltd. And 10 Ors.
Gauhati High Court · (2023) 04 GAU CK 0050
Companies Act, 1956 — Section 13(9)
High Courts28 Apr 2023Dismissed
M/S Shree Ganesh Traders Vs State Of Assam
Gauhati High Court · (2023) 04 GAU CK 0049
Constitution Of India, 1950 — Article 14, 226, 298
High Courts28 Apr 2023Disposed Of
Chittaranjan Patowary Vs State Of Assam And 2 Ors
Gauhati High Court · (2023) 04 GAU CK 0047
Indian Penal Code, 1860 — Section 24, 25, 26, 34, 363, 464, 468, 471Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 40, 41, 42, 43
High Courts28 Apr 2023Dismissed
Robijul Alom Laskar Vs Arifa Ferdousi Laskar
Gauhati High Court · (2023) 04 GAU CK 0046
Protection of Women from Domestic Violence Act, 2005 — Section 25(2)Code Of Criminal Procedure, 1973 — Section 397, 401, 482
High Courts28 Apr 2023Disposed Of
Pankaj Kumar Sarma Vs State Of Assam And 4 Ors.
Gauhati High Court · (2023) 04 GAU CK 0040
Constitution Of India, 1950 — Article 14, 16, 309