High Courts14 Aug 2003
All Assam Press Owner''s Association and Another Vs Commissioner of Taxes and Another
Gauhati High Court · (2005) 1 GLR 347 : (2003) 3 GLT 158 : (2006) 146 STC 21
Assam General Sales Tax Act, 1993 — Section 8(1)
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 838 of 1,245
High Courts12 Aug 2003Dismissed
Sang Dakpa Vs State of Arunachal Pradesh and Another
Gauhati High Court · (2004) 1 GLR 273 : (2005) GLT 519 Supp
Constitution of India, 1950 — Article 226
High Courts11 Aug 2003Allowed
Mukul Kr. Hazarika Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLT 675
Assam Sugar Dealer Licensing Act — Section 3, 5Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 39 Rule 1, Order 39 Rule 2, 141Constitution of India, 1950 — Article 14, 19, 21, 22, 226
High Courts10 Aug 2003
Union of India (UOI) Vs Ibobi Singh and Another
Gauhati High Court · (2003) 2 GLT 626
Forest Service (Appointment by Promotion) Regulations, 1966 — Regulation 9(1)Forest Service (Appointment by Promotion) Rules, 1968 — Rule 3(2)Indian Forest Service (Cadre) Rules, 1966 — Rule 4, 4(2), 5(1), 9
High Courts08 Aug 2003
Kopsi Panor and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2004) 1 GLR 263 : (2005) GLT 620 Supp
Constitution of India, 1950 — Article 14, 16
High Courts08 Aug 2003
Md. Serajuddin Vs Md. Abdul Khalique and Another
Gauhati High Court · AIR 2004 Guw 126 : (2005) 1 GLR 299 : (2003) 3 GLT 696
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 31, 107Evidence Act, 1872 — Section 91, 92Transfer of Property Act, 1882 — Section 58, 60
High Courts08 Aug 2003
Meyom Karge Vs State of Arunachal Pradesh
Gauhati High Court · (2004) 1 GLR 460 : (2005) GLT 623 Supp
High Courts07 Aug 2003Allowed
Eastern Enterprises and Another Vs Commissioner of Taxes and Others
Gauhati High Court · (2005) 1 GLR 355
Assam General Sales Tax Act, 1993 — Section 36(1)
High Courts07 Aug 2003
Md. Maidul Islam and Others Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLR 691
High Courts06 Aug 2003
Amir Hussain and Others Vs State of Assam
Gauhati High Court · (2003) 3 GLR 595
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164
High Courts06 Aug 2003
Mahadev Haldar Vs State of Assam and Another
Gauhati High Court · (2003) 3 GLR 586
Illegal Migrants (Determination by Tribunals) Act, 1983 — Section 8
High Courts06 Aug 2003Dismissed
Oni Dai Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2004) 1 GLR 266
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Constitution of India, 1950 — Article 226
High Courts06 Aug 2003
Ninya Bagra Vs State of AP and Others
Gauhati High Court · (2004) 1 GLR 497 : (2001) 2 GLT 445
Arunachal Pradesh Power Engineering Service Rules, 1993 — Rule 11, 11(8)Constitution of India, 1950 — Article 226
High Courts05 Aug 2003
Dharma Kanta Nath Vs Union of India (UOI) and Others
Gauhati High Court · (2003) 3 GLR 592
Armed Forces (Special Powers) Act, 1958 — Section 5Constitution of India, 1950 — Article 226
High Courts05 Aug 2003
Gangadharan Nair Vs State of Arunchal Pradesh and Others
Gauhati High Court · (2003) 3 GLR 406
Constitution of India, 1950 — Article 226
High Courts05 Aug 2003Dismissed
Dr. Kalyani Das Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLR 389
Assam Health Services Rules, 1995 — Rule 8
High Courts05 Aug 2003Allowed
State of Assam and Others Vs Paritosh Karmakar and Others
Gauhati High Court · (2005) 1 GLR 533 : (2003) 2 GLT 593
Assam Elementary Education (Provincialisation) Rules, 1997 — Rule 3
High Courts05 Aug 2003
Tade Nidak and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2004) 2 GLR 471
High Courts04 Aug 2003
State of Meghalaya and Others Vs Maxwell Momin
Gauhati High Court · (2003) 3 GLR 594
High Courts01 Aug 2003Dismissed
State of Tripura and Another Vs Bhowmik and Company
Gauhati High Court · AIR 2004 Guw 19 : (2004) 1 CTLJ 523 : (2004) 1 GLR 489
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 30 Rule 2Contract Act, 1872 — Section 2