High Courts25 Aug 2003
Sutendra Debbarma Vs Union of India (UOI) and Others
Gauhati High Court · AIR 2004 Guw 62 : (2004) 1 GLR 448
Constitution of India, 1950 — Article 21
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 837 of 1,245
High Courts25 Aug 2003
Ajay Jaiswal Vs Mahadev Debnath and Others
Gauhati High Court · (2005) 4 GLT 180
High Courts22 Aug 2003Allowed
Ram Dew Shah and Another Vs Jagan Nath Shah
Gauhati High Court · (2004) 1 GLR 468
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 Aug 2003Dismissed
Abdul Kuddus Borbhuyan Vs State of Assam
Gauhati High Court · (2004) 1 GLR 437
Penal Code, 1860 (IPC) — Section 379, 411
High Courts21 Aug 2003Allowed
State of Assam and Others Vs Sirajuddin and Others
Gauhati High Court · (2003) 3 GLR 601
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, 96
High Courts21 Aug 2003Dismissed
Jayanti Gogoi and Others Vs Pranati Duara and Others
Gauhati High Court · AIR 2004 Guw 23 : (2003) 3 GLR 620 : (2005) GLT 473 Supp
Evidence Act, 1872 — Section 45, 47, 68, 69, 73
High Courts20 Aug 2003
Kamal Uddin and Another Vs State of Assam
Gauhati High Court · (2004) 1 GLR 609 : (2003) 3 GLT 396
Penal Code, 1860 (IPC) — Section 304
High Courts20 Aug 2003Allowed
Antique India Pvt. Ltd. Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLR 22 : (2004) 1 GLT 441
High Courts20 Aug 2003Dismissed
Mir Hussain Vs Musst Hamida Khatoon and Another
Gauhati High Court · (2003) 3 GLR 685
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts20 Aug 2003Allowed
North Eastern Electric Power Corporation Limited Vs Khoda Talley and Others
Gauhati High Court · AIR 2004 Guw 171 : (2005) 1 CTLJ 476
Constitution of India, 1950 — Article 299Contract Act, 1872 — Section 10
High Courts18 Aug 2003Allowed
R.N. Omprakash Anand and Another Vs State of Assam and Others
Gauhati High Court · (2005) 1 GLR 363 : (2004) 138 STC 407
High Courts18 Aug 2003Allowed
Dilip Kumar Paul and Others Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLR 458
High Courts18 Aug 2003
UCO Bank Vs Monoranjan Paul
Gauhati High Court · (2004) 2 BC 148 : (2003) 3 GLR 603
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3, Order 9 Rule 4
High Courts18 Aug 2003
Mosoraf Ali Laskar Vs Union of India (UOI) and Others
Gauhati High Court · (2004) 102 FLR 1098 : (2004) 1 GLR 526
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(2)
High Courts18 Aug 2003Dismissed
Santosh Devi Agarwalla Vs Mahabir Prasad Agarwalla
Gauhati High Court · (2004) GLT 126 Supp
Assam Urban Areas Rent Control Act, 1972 — Section 5(4)
High Courts18 Aug 2003Allowed
K.N. Traders and Another Vs State of Assam and Others
Gauhati High Court · (2008) 11 VST 232
Constitution of India, 1950 — Article 226
High Courts14 Aug 2003Dismissed
Ainal Uddin Ahmed alias Aynal Vs The State of Assam
Gauhati High Court · (2004) CriLJ 1171
Penal Code, 1860 (IPC) — Section 376
High Courts14 Aug 2003Dismissed
Khalibor Ali Sheikh and Others Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 166
High Courts14 Aug 2003Allowed
Sargous Tours and Travels and Another Vs Union of India (UOI) and Others
Gauhati High Court · AIR 2004 Guw 53 : (2004) 2 GLR 283 : (2003) 3 GLT 202
Constitution of India, 1950 — Article 14, 226, 299
High Courts14 Aug 2003
Mohon Boro and Others Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLT 432