High Courts30 Mar 2006
Sakutushi Ao Vs Oriental Insurance Co. Ltd. and Others
Gauhati High Court · (2006) GLT 668 Supp
Motor Vehicles Act, 1988 — Section 140, 166, 173
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 748 of 1,245
High Courts29 Mar 2006Allowed
Uma Kanta Gayari and Another Vs State of Assam and Others
Gauhati High Court · (2006) 1 GLT 688
Constitution of India, 1950 — Article 21, 226, 32
High Courts29 Mar 2006Dismissed
Oriental Insurance Co. Ltd. Vs Dongkholam and Others
Gauhati High Court · (2006) 3 ACC 820 : (2007) ACJ 1973 : (2006) 2 GLT 1
Motor Vehicles Act, 1988 — Section 149, 165, 166, 170
High Courts29 Mar 2006Dismissed
Union of India (UOI) Vs Oinam Keirungba Meetei
Gauhati High Court · (2007) 2 ACC 899 : (2008) ACJ 783 : (2007) 1 GLR 251 : (2006) 2 GLT 200
Railway Claims Tribunal Act, 1987 — Section 18
High Courts29 Mar 2006
Thaneswar Nath Vs Union of India (UOI) and Others
Gauhati High Court · (2006) 1 GLT 692
Armed Forces (Special Powers) Act, 1958 — Section 5Penal Code, 1860 (IPC) — Section 120B, 201, 346
High Courts28 Mar 2006
Sultan Mohammad Khan Vs Sahin Ahmed and Others
Gauhati High Court · (2006) GLT 722 Supp
Assam Panchayat Act, 1994 — Section 15(1)Assam Sale of Forest Produce Coupes and Mahals Rules, 1977 — Rule 4Assam Settlement of Forest Coupes and Mahals by Tender System Rules, 1967 — Rule 3
High Courts28 Mar 2006
Mamata Bezbora Legal Heirs of Prabir Bezbora and Others Vs Jayashree Chaliha and Others
Gauhati High Court · (2006) 2 GLT 189
Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Section 27Transfer of Property Act, 1882 — Section 41
High Courts28 Mar 2006
Pato Devi Vs State of Manipur and Ors.
Gauhati High Court · (2006) 03 GAU CK 0076
High Courts28 Mar 2006Dismissed
Tsering Doka and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2009) 1 GLR 606 : (2006) GLT 647 Supp
Constitution of India, 1950 — Article 14, 16
High Courts27 Mar 2006Allowed
All Guwahati Educated Unemployed Hawkers Association and etc. Vs All Guwahati Municipal Corporation and Others etc.
Gauhati High Court · AIR 2006 Guw 132 : (2006) 2 GLT 518
Legal Services Authorities Act, 1987 — Section 22A, 22B, 22C, 22D, 22E
High Courts24 Mar 2006Dismissed
Purabi Majumder and Others Vs State of Tripura and Others
Gauhati High Court · (2006) GLT 199 Supp
Civil Procedure Code, 1908 (CPC) — Section 107Specific Relief Act, 1963 — Section 34Tripura Land Revenue and Land Reforms Act, 1960 — Section 11(3), 11(4), 133, 134, 135
High Courts24 Mar 2006Allowed
P.G. Momin Vs Government of Meghalaya and Others
Gauhati High Court · (2006) 3 GLR 205
High Courts24 Mar 2006Allowed
Surajitdas Vs State of Assam and Others
Gauhati High Court · (2006) 2 GLT 324
Assam Town and Country Planning (Constitution of Authority) Rules, 1961 — Rule 6Assam Town and Country Planning Act, 1959 — Section 8Criminal Procedure Code, 1973 (CrPC) — Section 195, 340
High Courts24 Mar 2006Dismissed
Subrata Kumar Chakraborty and Another Vs State of Tripura and Others
Gauhati High Court · (2006) GLT 208 Supp
Constitution of India, 1950 — Article 14
High Courts24 Mar 2006Allowed
Tummar Bagra and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2007) 1 CTLJ 210 : (2006) 2 GLT 265
High Courts23 Mar 2006
Mohit Ch. Saikia Vs Md. Lal Mian
Gauhati High Court · (2006) 3 GLR 112
Specific Relief Act, 1963 — Section 6
High Courts23 Mar 2006Allowed
State of Tripura and Another Vs Tripura Government Pensioner''s Association
Gauhati High Court · (2006) 2 GLT 688
Central Civil Services (Pension) (Amendment) Rules, 1991 — Rule 55ACentral Civil Services (Pension) Rules, 1972 — Rule 55ACivil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts23 Mar 2006
Thiyam Kula Singh and Anr. Vs State of Manipur and Anr.
Gauhati High Court · (2006) 03 GAU CK 0077
High Courts23 Mar 2006
Anil Kumar Baruah Vs State of Arunachal Pradesh
Gauhati High Court · (2007) 3 GLT 229
Constitution of India, 1950 — Article 227, 227Criminal Procedure Code, 1973 — Section 407Criminal Procedure Code, 1973 (CrPC) — Section 407
High Courts23 Mar 2006Allowed
Prag Electrical Pvt. Ltd. Vs State of Assam and Others
Gauhati High Court · (2007) 1 BC 246 : (2006) 2 GLT 624
Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 2, 3, 4, 5