High Courts06 Apr 2006
Manager, Issabheel Tea Estate Vs State of Assam and Others
Gauhati High Court · (2006) 3 GLT 821
Industrial Disputes Act, 1947 — Section 10, 10(4), 2, 25F
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 747 of 1,245
High Courts06 Apr 2006Dismissed
Monidutta Vs State of Assam and Others
Gauhati High Court · (2006) 2 GLT 508
Constitution of India, 1950 — Article 226
High Courts05 Apr 2006
Usharanjanbh Attacharjee and Others Vs State of Tripura and Others
Gauhati High Court · (2006) GLT 802 Supp
Constitution of India, 1950 — Article 14, 16, 16(1), 309Tripura Civil Services Rules, 1967 — Rule 17, 2, 25, 26, 28
High Courts05 Apr 2006
Assam Roller Flour Mills Association and Another Vs State of Assam and Another
Gauhati High Court · (2006) 3 GLT 326 : (2006) 148 STC 165
Assam General Sales Tax Act, 1993 — Section 12, 2(33), 2(34), 36, 36(1)Assam General Sales Tax Rules, 1993 — Rule 6A, 6A(1), 6A(2)Constitution of India, 1950 — Article 13, 265, 276(2), 286
High Courts05 Apr 2006Allowed
Shri Yumnam Anand Meitei alias Bocha Vs State of Manipur and Others
Gauhati High Court · (2006) CriLJ 2654 : (2006) 4 GLT 202
National Security Act, 1980 — Section 14, 14(1), 3(2), 3(3), 3(5)Constitution of India, 1950 — Article 21, 22, 22(5)
High Courts05 Apr 2006Allowed
Nirmala Devi Choudhury Legal Heirs of Shankarlal Jajodia and Others Vs Anandilal Jain
Gauhati High Court · (2006) 2 GLT 816
Assam Urban Areas Rent Control Act, 1972 — Section 5(4)Evidence Act, 1872 — Section 116
High Courts05 Apr 2006Allowed
Sivasagar District Bus Owners Association Vs State of Assam and Others
Gauhati High Court · (2006) 3 GLR 186 : (2006) 4 GLT 714
Constitution of India, 1950 — Article 14Motor Vehicles Act, 1988 — Section 117
High Courts04 Apr 2006
Durgadutt Lohia Foundation Vs State of Assam and Others
Gauhati High Court · (2006) 4 GLT 825
Assam Agricultural Income Tax Rules, 1939 — Rule 2(1), 2(4)Constitution of India, 1950 — Article 226
High Courts03 Apr 2006
Romeo Thangjam Vs Union of India and Ors.
Gauhati High Court · (2006) 04 GAU CK 0047
High Courts03 Apr 2006
Tongbram Gunachandra Singh Vs State of Manipur and Anr.
Gauhati High Court · (2006) 04 GAU CK 0044
High Courts31 Mar 2006Dismissed
Pratima Mukherjee and Others Vs Amitava Mukherjee and Others
Gauhati High Court · (2009) 1 GLR 751 : (2006) 2 GLT 526
High Courts31 Mar 2006Allowed
State of Manipur Vs Dipak Kumar Das
Gauhati High Court · (2006) CriLJ 2305 : (2006) 2 GLT 453
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts31 Mar 2006Dismissed
Nidhan Biswas and Others Vs State of Tripura
Gauhati High Court · (2006) CriLJ 2429 : (2007) 1 DMC 313 : (2006) 2 GLT 202
Criminal Procedure Code, 1973 (CrPC) — Section 174, 174(3), 176, 176(4), 313Dowry Prohibition Act, 1961 — Section 3Evidence Act, 1872 — Section 113A, 32, 32(1)
High Courts31 Mar 2006
Arati Chakraborty and Others Vs Nephurai Jamatia and Another
Gauhati High Court · (2007) ACJ 1698 : (2006) 2 GLT 20
Motor Vehicles Act, 1988 — Section 166, 173
High Courts30 Mar 2006
B.Majumdar Vs Jorhat Municipal Board
Gauhati High Court · (2007) 4 GLR 269
Assam Municipal Act, 1956 — Section 326, 326
High Courts30 Mar 2006Allowed
Md. Abul Mazid and Others Vs Faruque Shaikh and Another
Gauhati High Court · (2007) ACJ 2112 : (2006) GLT 674 Supp
Motor Vehicles Act, 1988 — Section 134, 136, 158, 165, 166
High Courts30 Mar 2006
Md. Abul Mazid Etc. Vs Faruque Shaikh and Another
Gauhati High Court · (2007) 1 ACC 692
Motor Vehicles Act, 1988 — Section 134, 136, 158, 165, 166
High Courts30 Mar 2006Allowed
Abdul Mazid Vs Faruque Sheikh and Another
Gauhati High Court · (2009) 1 GLR 426
Motor Vehicles Act, 1988 — Section 134, 136, 158, 158(4), 158(6)
High Courts30 Mar 2006Allowed
Ganesh Sarma (Dr.) Vs State of Assam and Others
Gauhati High Court · (2006) 2 GLT 34
Assam Services (Discipline and Appeal) Rules, 1964 — Rule 9Assam Services (Pension) Rules, 1969 — Rule 21Constitution of India, 1950 — Article 266, 311
High Courts30 Mar 2006Dismissed
Binoy Kumar Mishra Vs Union of India (UOI) and Others
Gauhati High Court · (2006) 1 GLT 695
All India Services (Conduct) Rules, 1968 — Rule 3(1)All India Services (Discipline and Appeal) Rules, 1969 — Rule 24, 24, 24A, 28, 28Constitution of India, 1950 — Article 226