High Courts08 Aug 2007
Hiteswar Chetia Vs State of Assam
Gauhati High Court · (2007) CriLJ 4570 : (2007) 4 GLT 706
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 201, 302
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 693 of 1,245
High Courts08 Aug 2007
Prafulla Chandra Das Vs State of Tripura
Gauhati High Court · (2008) CriLJ 567 : (2008) 1 GLT 514
Penal Code, 1860 (IPC) — Section 307, 37, 427
High Courts08 Aug 2007Dismissed
Samir Ghosh Vs State of Tripura
Gauhati High Court · (2007) CriLJ 4204 : (2007) 4 GLT 211
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 342, 354, 376, 511
High Courts07 Aug 2007Dismissed
Oil and Natural Gas Corporation Ltd. and Others Vs Upendra Chandra Sarkar
Gauhati High Court · (2007) 4 GLT 68
High Courts07 Aug 2007
Anima Hazarika Vs Government of Assam and Ors.
Gauhati High Court · (2008) 3 GLR 645
Criminal Procedure Code, 1973 — Section 397, 401Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts07 Aug 2007Allowed
Union of India (UOI) Vs Major V.P. Najhawan
Gauhati High Court · (2007) 4 GLT 156
Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts07 Aug 2007
Nirmal Debnath Vs State of Tripura
Gauhati High Court · (2007) 3 GLT 972
Penal Code, 1860 (IPC) — Section 376, 376(2)(f)
High Courts07 Aug 2007
Jayram Rabidas Vs State of Assam
Gauhati High Court · (2008) 1 DMC 464 : (2007) 3 GLT 1019
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 302, 304B, 306, 498A
High Courts06 Aug 2007Allowed
Sanjib Tanti Vs State of Assam
Gauhati High Court · (2008) 1 GLT 334
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 324, 326, 84
High Courts06 Aug 2007
Sukesh Das Vs State of Assam
Gauhati High Court · (2008) 1 GLT 504 : (2008) GLT 258 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Aug 2007Allowed
Nameirakpam Inaotomba Singh Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 4 GLT 200
Constitution of India, 1950 — Article 22National Security Act, 1980 — Section 3, 8Penal Code, 1860 (IPC) — Section 121, 121A, 186, 302, 436
High Courts02 Aug 2007
Markus Bhadra Vs State of Assam
Gauhati High Court · (2008) 3 GLR 18
Penal Code, 1860 — Section 302Penal Code, 1860 (IPC) — Section 302
High Courts01 Aug 2007Dismissed
Laishram Surbala Devi Vs M.A. Sattar and Others
Gauhati High Court · (2007) 4 GLT 214
High Courts01 Aug 2007Dismissed
Debashis Chakraborty Vs Smt. Mausumi Bhattacharjee
Gauhati High Court · AIR 2007 Guw 178 : (2010) 3 GLT 602
Evidence Act, 1872 — Section 120, 134Hindu Marriage Act, 1955 — Section 10, 11, 12, 13, 25
High Courts01 Aug 2007
Kali Mohan Sahaji and Others Vs State of Tripura and Others
Gauhati High Court · (2008) 4 GLT 306
Tripura Land Revenue and Land Reforms Act, 1960 — Section 187(3), 95
High Courts01 Aug 2007Allowed
State of Tripura and Another Vs Dipika Saha and Others, Legal Heirs of Bipul Saha
Gauhati High Court · (2010) 3 GLT 611
High Courts31 Jul 2007
Mukunda Madhab Saikia Vs State of Assam
Gauhati High Court · (2008) GLT 275 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 374Evidence Act, 1872 — Section 35Penal Code, 1860 (IPC) — Section 359, 361, 362, 366, 366A
High Courts31 Jul 2007Dismissed
Abdul Sufan Laskar and Others Vs State of Assam
Gauhati High Court · (2008) 1 GLT 578
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 397, 401, 482Evidence Act, 1872 — Section 145
High Courts31 Jul 2007
Dandiyamyrah Vs State of Assam
Gauhati High Court · (2007) 3 GLT 986
Criminal Procedure Code, 1973 (CrPC) — Section 209Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 302, 304
High Courts31 Jul 2007Allowed
Rintu Das Vs State of Assam
Gauhati High Court · (2007) 4 GLT 289
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302