High Courts24 Aug 2007
Jadunath Barborah Vs Life Insurance Corporation of India
Gauhati High Court · (2008) 2 GLR 385
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 691 of 1,245
High Courts24 Aug 2007Allowed
Sankar Saha Vs State of Tripura and Others
Gauhati High Court · (2008) 1 GLT 324
Criminal Procedure Code, 1973 (CrPC) — Section 107, 133, 137, 138
High Courts24 Aug 2007Allowed
Brijesh Pandey Vs Sipra Dey and Another
Gauhati High Court · (2008) 1 GLT 545
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 200, 482Penal Code, 1860 (IPC) — Section 143, 149, 166, 323, 34
High Courts24 Aug 2007Dismissed
Malati Das Baruah Vs Hiren Das
Gauhati High Court · (2008) 1 GLT 304
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 34, 498(A)
High Courts24 Aug 2007
All Bodoland Autonomous Council Lower Primary School English and Mother Teachers Association Vs Bodoland Territorial Council and Ors.
Gauhati High Court · (2008) 1 GLR 840
High Courts24 Aug 2007
Anil Plantation (P.) Ltd. Vs State of Tripura and Ors.
Gauhati High Court · (2008) 2 GLR 760
Land Acquisition Act, 1894 — Section 17, 17, 5A, 5A
High Courts22 Aug 2007Allowed
Siddhartha Debbarma Vs State of Tripura and Others
Gauhati High Court · (2008) 1 GLT 486
High Courts22 Aug 2007Dismissed
Raimohan Majumder Vs State of Tripura and Others
Gauhati High Court · (2008) GLT 786 Supp
High Courts22 Aug 2007Dismissed
Tripura Board of Wakf Vs Ayasha Bibi
Gauhati High Court · AIR 2008 Guw 10 : (2008) 1 GLT 273
Constitution of India, 1950 — Article 226, 227Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 4
High Courts21 Aug 2007Allowed
Shri Paritosh Paul Vs The State of Assam
Gauhati High Court · (2007) CriLJ 4734
Assam Games and Betting Act, 1970 — Section 14
High Courts21 Aug 2007
Bhikamchand Betala and Sons Vs Income Tax Officer
Gauhati High Court · (2007) 294 ITR 10
Income Tax Act, 1961 — Section 10, 24, 260A, 28, 29
High Courts21 Aug 2007
Sahidul Hoque (MD.) Vs State of Assam & Ors.
Gauhati High Court · (2010) 5 GLT 203
Assam Elementary Education (Provincialisation) Act, 1974 — Section 27(1), 27(1)Assam Secondary Education (Provincialisation) Act, 1977 — Section 3(3), 3(3)
High Courts21 Aug 2007Allowed
Commissioner of Income Tax Vs Ganga Bani Mercantile and Finance (P) Ltd.
Gauhati High Court · (2007) 213 CTR 39 : (2007) 293 ITR 441
Income Tax Act, 1961 — Section 124, 127, 132, 139, 142
High Courts21 Aug 2007Dismissed
Tripura Jute Mills Limited and Another Vs Bhanu Lodh
Gauhati High Court · (2009) 4 GLR 4 : (2008) 1 GLT 22
High Courts21 Aug 2007Dismissed
State of Tripura and Others Vs Biswapati Pal and Others
Gauhati High Court · (2008) 1 GLT 285
High Courts20 Aug 2007Allowed
K. Vikheho Sema Vs State of Nagaland
Gauhati High Court · (2007) CriLJ 4266 : (2007) 4 GLT 130
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 197, 468, 470, 471, 472Penal Code, 1860 (IPC) — Section 406
High Courts20 Aug 2007Dismissed
Omar Faruque Vs State of Assam and Others
Gauhati High Court · (2009) 1 GLR 835
High Courts20 Aug 2007Allowed
State of Tripura and Another Vs Nishit Bidyut Biswas
Gauhati High Court · (2007) 4 GLT 927
High Courts17 Aug 2007
Gedo Doke Vs State of Arunachal Pradesh
Gauhati High Court · (2007) 4 GLT 326
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts17 Aug 2007Dismissed
New India Assurance Co. Ltd. Vs Chet Prasad Joshi
Gauhati High Court · (2008) ACJ 1349 : AIR 2007 Guw 190
Penal Code, 1860 (IPC) — Section 163, 279, 304, 427