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Gauhati High Court judgments

24,891 judgments · page 616 of 1,245

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High Courts10 Aug 2009

Shri Nityanand Pao Vs State of Arunachal Pradesh and Another

Gauhati High Court · (2009) 1 GLD 13 Supp : (2010) 6 GLR 521 : (2010) 1 GLT 78

Civil Procedure Code, 1908 (CPC) — Section 115, 141, 151Succession Act, 1925 — Section 374
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High Courts10 Aug 2009

Md. Khursed Ali @ Khused Ali Khan and Others Vs Union of India (UOI) and Others

Gauhati High Court · (2010) 1 GLD 578

Foreigners Act, 1946 — Section 9
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High Courts10 Aug 2009Dismissed

Nathu Ram Biswas @ Nathu Ram Vs Union of India (UOI) and Others

Gauhati High Court · (2010) 2 GLR 875

Foreigners Act, 1946 — Section 9
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High Courts10 Aug 2009

New India Assurance Co. Ltd. Vs Smt. Alaka Dutta Baruah and Others

Gauhati High Court · (2010) 1 GLR 809

Motor Vehicles Act, 1988 — Section 163A, 166, 173Penal Code, 1860 (IPC) — Section 279, 304A, 427
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High Courts10 Aug 2009

Subrata Sundar Das and Others Vs Tripura Central University and Others

Gauhati High Court · AIR 2009 Guw 185 : (2010) 1 GLR 422 : (2010) 1 GLT 1

Constitution of India, 1950 — Article 162, 226
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High Courts10 Aug 2009

Monoranjan Ghosh and Another Vs Laxmi Bardhan and Another

Gauhati High Court · (2009) 4 GLT 270

Motor Vehicles Act, 1988 — Section 166, 173
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High Courts10 Aug 2009

Md. Samsul Hoque Vs State of Assam and Others

Gauhati High Court · (2009) 1 GLD 485 Supp : (2010) 2 GLT 233

Foreigners Act, 1946 — Section 9
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High Courts07 Aug 2009Dismissed

Mameza Khatun Vs Union of India (UOI) and Others

Gauhati High Court · (2010) 1 GLD 580

Foreigners Act, 1946 — Section 9
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High Courts07 Aug 2009Dismissed

Jatin Baruah Vs State of Assam and Others

Gauhati High Court · (2010) 1 GLD 545

Assam Services (Discipline and Appeal) Rules, 1964 — Rule 7
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High Courts07 Aug 2009Dismissed

Md. Jehar Ali Vs State of Assam and Others

Gauhati High Court · (2010) 2 GLR 870 : (2009) 5 GLT 248

Assam Non-Government College Management Rules, 2001 — Rule 18Constitution of India, 1950 — Article 12, 226
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High Courts07 Aug 2009

Mustt. Hazera Khatoon Vs Union of India (UOI) and Others

Gauhati High Court · (2010) 1 GLR 205 : (2010) 2 GLT 49

Foreigners Act, 1946 — Section 9
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High Courts07 Aug 2009Dismissed

Md. Jalal Uddin Vs Union of India (UOI) and Others

Gauhati High Court · (2010) 1 GLR 1

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High Courts07 Aug 2009Allowed

Commissioner of Income Tax Vs Narendra Narayan Banik, Smt. Kalyani Debnath, Rakhal Debnath and Shree Bhandar

Gauhati High Court · (2010) 232 CTR 356 : (2010) 320 ITR 436

Income Tax Act, 1961 — Section 116, 117, 158BG, 2, 263
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High Courts07 Aug 2009

Malati Das Vs Union of India (UOI) and Others

Gauhati High Court · (2010) 1 GLR 788

Foreigners Act, 1946 — Section 9
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High Courts07 Aug 2009

Haliman Nessa Vs Union of India (UOI) and Others

Gauhati High Court · (2010) 1 GLR 723

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High Courts07 Aug 2009

Tapan Roy Barman Vs Prasar Bharati Broadcasting Corporation of India Ltd. and Others

Gauhati High Court · (2010) 1 GLR 742 : (2010) 3 GLT 556

Constitution of India, 1950 — Article 14, 16, 226, 32
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High Courts07 Aug 2009

Sushital Dhar and Another Vs Panna Lal Ghosh

Gauhati High Court · AIR 2009 Guw 174 : (2009) 6 GLR 403 : (2010) 2 GLT 950

Civil Procedure Code, 1908 (CPC) — Section 10, 20
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High Courts07 Aug 2009Dismissed

Dr. Jatin Baruah Vs State of Assam and Others

Gauhati High Court · (2010) 2 GLR 108

Assam Services (Discipline and Appeal) Rules, 1964 — Rule 7
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High Courts07 Aug 2009Dismissed

Md. Samsul Haqu and Others Vs Member, Foreigner''s Tribunal and Others

Gauhati High Court · (2010) 1 GLD 214

Citizenship Act, 1955 — Section 17, 6A, 6A(3), 6A(4), 6A(5)Citizenship Rules, 2009 — Rule 16F
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High Courts07 Aug 2009Allowed

Rajib Pator Vs State of Assam

Gauhati High Court · (2009) 5 GLT 839

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376
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