High Courts14 Aug 2009
Inderjeet Mehta Vs Union of India (UOI)
Gauhati High Court · (2011) 1 GLT 172
Arbitration Act, 1940 — Section 14, 17, 20, 8
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 615 of 1,245
High Courts14 Aug 2009
Smt. Minakshi Das Vs Md. Nur Azam Ali and Another
Gauhati High Court · (2009) CriLJ 4748 : (2010) 3 GLR 459 : (2009) 4 GLT 633
Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 164, 438, 439Official Secrets Act, 1923 — Section 3, 5
High Courts14 Aug 2009
Gas Authority of India Ltd. Vs State of Tripura and Others
Gauhati High Court · (2010) 1 GLR 833 : (2009) 4 GLT 930 : (2010) 27 VST 115
Constitution of India, 1950 — Article 226, 366Sales of Goods Act, 1930 — Section 4
High Courts13 Aug 2009
Mrs. Anowara Khatun @ Anowara Bewa Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 1 GLD 564 Supp : (2009) 5 GLT 120
Foreigners Act, 1946 — Section 9
High Courts13 Aug 2009
Munindra Ch. Roy Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 2 GLD 726
High Courts13 Aug 2009Dismissed
Dilip Kumar Deb Vs Musstt. Atabunnessa and Others
Gauhati High Court · (2010) 4 GLT 223
Assam Urban Areas Rent Control Act, 1972 — Section 5, 5(1), 5(4), 6(1), 6(4)Civil Procedure Code, 1908 (CPC) — Order 16 Rule 4, 115
High Courts13 Aug 2009Dismissed
Md. Abdul Kuddus Vs State of Assam and Others
Gauhati High Court · (2010) 2 GLR 829
Foreigners Act, 1946 — Section 9
High Courts13 Aug 2009
Abdul Awal Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 1 GLR 159
Foreigners Act, 1946 — Section 9
High Courts13 Aug 2009
Gopal Ch. Das Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 1 GLR 140
Foreigners Act, 1946 — Section 9
High Courts13 Aug 2009Dismissed
Bogan Oza Vs Lalitya Kr. Das
Gauhati High Court · (2010) 2 BC 10 : (2009) 6 GLR 856 : (2009) 5 GLT 282
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 3Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 140
High Courts13 Aug 2009Dismissed
Aisa Bibi @ Aysha Khatoon (Mrs.) Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 2 GLD 724
High Courts13 Aug 2009
Rajia Khatun Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 1 GLD 567 Supp
Foreigners Act, 1946 — Section 9
High Courts13 Aug 2009Allowed
Bridhichand Pannalal, A partnership firm and Others Vs Bhanwarlal Dugar, A Co-ownership Entity and Others
Gauhati High Court · (2009) 2 GLD 649 : (2010) 3 GLT 490
Assam Urban Areas Rent Control Act, 1972 — Section 5, 5(1), 5(2), 5(3), 5(4)Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 108, 109
High Courts12 Aug 2009
Salema Bibi (Khatun) Vs Union of India (UOI) and Others
Gauhati High Court · (2009) 1 GLD 689 Supp
Foreigners Act, 1946 — Section 9
High Courts12 Aug 2009
Tarabhanu Vs The Union of India (UOI) and Others
Gauhati High Court · (2009) 1 GLD 571 Supp
Foreigners Act, 1946 — Section 9
High Courts11 Aug 2009Allowed
Thangjam Bipin Singh Vs State of Manipur and Others
Gauhati High Court · (2010) 1 GLD 701 : (2009) 4 GLT 443
Constitution of India, 1950 — Article 309
High Courts11 Aug 2009Allowed
Rajani Goswami Vs Anil Chandra Haloi
Gauhati High Court · (2009) CriLJ 4538 : (2010) 1 GLR 227 : (2009) 4 GLT 279
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 146, 307, 386Penal Code, 1860 (IPC) — Section 406, 500
High Courts11 Aug 2009Allowed
Bulu Das (Smt.) Vs Ratan Das
Gauhati High Court · (2010) 2 DMC 769 : (2009) 2 GLD 729 : (2009) 4 GLT 671
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Protection of Women From Domestic Violence Act, 2005 — Section 12, 14, 18, 19, 20
High Courts11 Aug 2009
Md. Hiran Mia Vs The State of Tripura
Gauhati High Court · (2010) CriLJ 189 : (2010) 3 GLR 468 : (2009) 5 GLT 661
Criminal Procedure Code, 1973 (CrPC) — Section 251, 397, 401Penal Code, 1860 (IPC) — Section 279, 337
High Courts11 Aug 2009Allowed
Razouvoyi Francis Rhakho Vs State of Nagaland and Others
Gauhati High Court · (2011) 3 GLR 751