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Gauhati High Court judgments

24,891 judgments · page 592 of 1,245

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High Courts02 Mar 2010

Purnima Rajbongshi Vs State of Assam and Others

Gauhati High Court · (2006) 1 GLT 933

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High Courts02 Mar 2010

Promothesh Dutta Choudhury Vs State Bank of India and Others

Gauhati High Court · (2006) 1 GLT 916

Constitution of India, 1950 — Article 226
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High Courts02 Mar 2010Dismissed

Hes Infra (P) Ltd. Vs State of Arunachal Pradesh and Others

Gauhati High Court · (2010) 5 GLR 131

Constitution of India, 1950 — Article 14
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High Courts02 Mar 2010Allowed

Rupesh Kumar Singh Vs Union of India (UOI) and Others

Gauhati High Court · (2010) 4 GLR 39 : (2010) 2 GLT 991

Army Act, 1950 — Section 116, 52Army Rules, 1954 — Rule 23, 23(1), 24(2)
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High Courts02 Mar 2010

Usha Rani Singha Vs State of Assam and Others

Gauhati High Court · (2011) 1 GLR 439

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High Courts26 Feb 2010Allowed

Shri Kalyan Kumar Bhattacharjee Vs Smt. Pratibha Chakraborty and Another

Gauhati High Court · (2010) 2 GLD 397 : (2010) 6 GLR 420 : (2010) 2 GLT 937

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Evidence Act, 1872 — Section 107, 108, 66, 67, 68Hindu Succession Act, 1956 — Section 8
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High Courts26 Feb 2010Dismissed

Tlangduhi Vs State of Mizoram and Others

Gauhati High Court · (2010) 4 GLR 65 : (2010) 2 GLT 815

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts26 Feb 2010Allowed

Hira Gogoi @ Dihingia Vs Mitali Patra and Others

Gauhati High Court · (2010) 3 GLT 22

Motor Vehicles Act, 1988 — Section 163A, 166, 168
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High Courts25 Feb 2010Dismissed

Shri Abdus Samad Vs Union of India (UOI) and Others

Gauhati High Court · (2010) 2 GLD 755 : (2010) 2 GLT 989

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High Courts25 Feb 2010Dismissed

Commissioner of Income Tax Vs Shrimanta Sankar Academy

Gauhati High Court · (2010) 236 CTR 607 : (2010) 6 GLR 685 : (2010) 325 ITR 261

Income Tax Act, 1961 — Section 10, 12A, 12AA, 260A
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High Courts25 Feb 2010Dismissed

Md. Jamal Ali Vs State of Assam and Another

Gauhati High Court · (2010) 2 GLD 753

Foreigners Act, 1946 — Section 9
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High Courts25 Feb 2010Dismissed

Tarabhanu Begum Vs Union of India (UOI) and Others

Gauhati High Court · (2010) 2 GLD 297

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High Courts24 Feb 2010

State of Mizoram and Another Vs Smt. H. Lalbiaktluangi

Gauhati High Court · (2010) 2 GLD 175 : (2010) 3 GLT 20

Mizoram Motor Vehicles Rules, 1995 — Rule 258(1)Motor Vehicles Act, 1988 — Section 163A
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High Courts24 Feb 2010Allowed

Smt. Bawihthuami and Others Vs State of Mizoram and Others

Gauhati High Court · (2010) 2 GLD 167 : (2011) 3 GLR 544 : (2012) 3 GLT 247

Constitution of India, 1950 — Article 14, 300A
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High Courts24 Feb 2010

Mrs. Rohima Begum Vs State of Assam and Others

Gauhati High Court · (2010) 2 GLD 429

Assam Panchayat Act, 1994 — Section 15, 15(2)Constitution of India, 1950 — Article 226
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High Courts24 Feb 2010Allowed

Khehoto Sema and Others Vs Imtijungshi Jamir and Others

Gauhati High Court · (2011) 1 GLR 775

Constitution of India, 1950 — Article 14
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High Courts24 Feb 2010Allowed

Tarun Ch. Deka Vs State of Assam and Others

Gauhati High Court · (2011) 1 GLR 412

Assam State Archives (Gazetted) Service Rules, 2000 — Rule 3, 6, 8Constitution of India, 1950 — Article 309
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High Courts24 Feb 2010Allowed

Md. Harun Rashid Vs State of Assam and Others

Gauhati High Court · (2010) 2 GLD 434 : (2011) 1 GLR 313

Assam Panchayat (Financial) Rules, 2002 — Rule 47(10)Constitution of India, 1950 — Article 226
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High Courts23 Feb 2010Dismissed

Gobinda Ch. Koch Vs State of Assam

Gauhati High Court · (2010) 3 GLR 727

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 326, 333, 427
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High Courts23 Feb 2010Dismissed

Ms. Rita Yorung and Another Vs State of Arunachal Pradesh and Others

Gauhati High Court · (2010) 2 GLD 849 : (2010) 2 GLT 276

Constitution of India, 1950 — Article 309Tourist Information Officer Recruitment Rules, 1999 — Rule 3, 7
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