High Courts11 Mar 2010Allowed
Moromi Sarmah Vs Life Insurance Corporation of India and Others
Gauhati High Court · (2011) 1 GLT 97
Contract Act, 1872 — Section 17, 19Insurance Act, 1938 — Section 45
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 591 of 1,245
High Courts10 Mar 2010
Gitanjali Devi Vs State of Assam and Others
Gauhati High Court · (2011) 4 GLR 736 : (2011) 2 GLT 180
High Courts10 Mar 2010Dismissed
New India Assurance Company Ltd. Vs Kartik Shil and Others
Gauhati High Court · (2006) 1 GLT 924
Motor Vehicles Act, 1988 — Section 149, 149(1), 149(2), 163A, 166
High Courts10 Mar 2010Allowed
Kamala Kanta Hazarika Vs State of Arunachal Pradesh
Gauhati High Court · (2010) 2 GLD 413 : (2010) 3 GLT 69
High Courts10 Mar 2010Allowed
Shri R.A. Goel Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2010) 2 GLD 411
High Courts09 Mar 2010Allowed
Sri Bhupen Borah Vs State of Assam and Others
Gauhati High Court · (2010) 2 GLD 527 : (2010) 4 GLT 400
Constitution of India, 1950 — Article 14, 226Control and Management of Ferries Rules, 1968 — Rule 19
High Courts09 Mar 2010Allowed
Swapan Ch. Dey Vs State of Tripura
Gauhati High Court · (2010) CriLJ 2282 : (2010) 4 GLR 82 : (2010) 2 GLT 405
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 313, 41Evidence Act, 1872 — Section 11Penal Code, 1860 (IPC) — Section 201, 302, 376
High Courts09 Mar 2010Dismissed
Rupali Boro Vs State of Assam and Others
Gauhati High Court · (2010) 6 GLR 8
High Courts08 Mar 2010
Finman Finance (India) Pvt.Ltd. Vs Assam Gas Company Limited
Gauhati High Court · (2010) 5 GLT 549
Arbitration and Conciliation Act, 1996 — Section 9, 9Civil Procedure Code, 1908 — Section 151Civil Procedure Code, 1908 (CPC) — Section 151
High Courts05 Mar 2010
Amiya Sinha and Others Vs State of Tripura and Others
Gauhati High Court · (2006) 1 GLT 750
Constitution of India, 1950 — Article 12, 15, 21, 21A, 226Grant-in-aid Rules, 2005 — Rule 3
High Courts05 Mar 2010Allowed
Krishnadhan Biswas Vs State of Tripura and Others
Gauhati High Court · (2010) 2 GLD 835 : (2010) 6 GLR 125
Central Civil Services (Pension) Rules, 1972 — Rule 49(5), 6, 65(2), 74, 74(1)(C)Constitution of India, 1950 — Article 41Penal Code, 1860 (IPC) — Section 406, 468, 471
High Courts05 Mar 2010
Sri Gumjum Ango and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2010) 2 GLD 847
High Courts05 Mar 2010
Bishnu Charan Dash (Dr.) and Others Vs State of Assam and Others
Gauhati High Court · (2010) 3 GLT 583
Assam Non-Government College Management Rules, 2001 — Rule 18
High Courts04 Mar 2010Allowed
Saifudaullah Khan Vs State of Assam and Others
Gauhati High Court · (2011) 2 GLT 54
High Courts04 Mar 2010Dismissed
Sailen Chanda and Another Vs State of Assam and Another
Gauhati High Court · (2006) 1 GLT 497
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 397, 401Prevention of Food Adulteration Act, 1954 — Section 10(7), 16, 2, 20AA, 7Prevention of Food Adulteration Rules, 1955 — Rule 12, 14, 15, 16, 17
High Courts04 Mar 2010
Mr. Phatik Gogoi Vs State of Assam and Others
Gauhati High Court · (2010) 2 GLD 431
Constitution of India, 1950 — Article 226
High Courts04 Mar 2010Allowed
Biren Changmai Vs Golap Changmai and Others
Gauhati High Court · (2010) 4 GLR 171 : (2010) 4 GLT 70
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(2), 145(4), 145(5)
High Courts04 Mar 2010Allowed
Jamat Ali Vs State of Assam and Others
Gauhati High Court · (2010) 2 GLD 293 : (2011) 2 GLR 321
High Courts04 Mar 2010Allowed
Mr. Marrik Dirchi Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2010) 2 GLD 16 : (2010) 4 GLT 829
Assam Frontier (Administration of Justice) Regulations, 1945 — Section 38(1), 38(2), 38(6), 46Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 420
High Courts03 Mar 2010
Shri Dolang Binod and Others Vs State of A.P. and Others
Gauhati High Court · (2010) 2 GLD 275 : (2011) 2 GLR 90 : (2011) 2 GLT 320