High Courts23 Jul 2010Allowed

Kishore Debbarma Vs State of Tripura

Gauhati High Court · (2011) 2 Crimes 373 : (2010) 6 GLR 709

Criminal Procedure Code, 1973 (CrPC) — Section 157, 164, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts23 Jul 2010Allowed

Kishore Deb Barama Vs State of Tripura

Gauhati High Court · (2010) 4 GLT 807

Criminal Procedure Code, 1973 (CrPC) — Section 157, 164, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts21 Jul 2010Dismissed

Jiban Gayan Vs State of Assam

Gauhati High Court · (2011) 1 GLR 225

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 324, 326
High Courts20 Jul 2010Allowed

Nareswar Nath Vs State of Assam

Gauhati High Court · (2010) 6 GLR 290 : (2011) 1 GLT 104

Criminal Procedure Code, 1973 (CrPC) — Section 164, 227, 313Penal Code, 1860 (IPC) — Section 366, 367, 417, 420, 493