COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 575 of 1,245

High Courts05 Aug 2010Dismissed

Raifuddin Ahmed Vs Om Prakash Khakolia and Others

Gauhati High Court · (2010) 6 GLR 437 : (2011) 2 GLT 289

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17, Order 8 Rule 1A(3), 15Constitution of India, 1950 — Article 227

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High Courts05 Aug 2010

Naba Kumar Borgohain S/o.Late Bhaba Kanta Borgohain Vs State of Assam

Gauhati High Court · (2010) 08 GAU CK 0087

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High Courts05 Aug 2010Dismissed

Raman Agarwal Vs Sadhuram Agarwal and Another

Gauhati High Court · AIR 2010 Guw 161

Arbitration and Conciliation Act, 1996 — Section 16, 2, 42, 7, 8Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 40 Rule 1, 115, 151

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High Courts05 Aug 2010Allowed

Tripura Bar Association Vs State of Tripura and Others

Gauhati High Court · AIR 2011 Guw 27 : (2010) 6 GLR 489

Advocates Act, 1961 — Section 30Constitution of India, 1950 — Article 14, 19(1)Registration Act, 1908 — Section 52

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High Courts05 Aug 2010Dismissed

Gajen Das and Others Vs State of Assam

Gauhati High Court · (2011) 2 Crimes 363 : (2010) 6 GLR 515

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 302, 304

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High Courts05 Aug 2010Allowed

Sri Hamendra Chakraborty Vs The National Insurance Company and Others

Gauhati High Court · (2010) 4 GLT 575

Constitution of India, 1950 — Article 16

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High Courts05 Aug 2010

Assam State Electricity Board Pensioners Association Vs Assam State Electricity Board, Paltanbazar, Guwahati

Gauhati High Court · (2010) 08 GAU CK 0012

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High Courts05 Aug 2010Dismissed

Shahab Uddin Mazumdar and Others Vs State of Assam and Another

Gauhati High Court · (2011) 3 GLR 290

Criminal Procedure Code, 1973 (CrPC) — Section 125, 156(3), 195, 195(1), 195(4)Penal Code, 1860 (IPC) — Section 108, 120(B), 172, 173, 174

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High Courts04 Aug 2010Dismissed

Churamoni Subedi Vs Union of India (UOI) and Others

Gauhati High Court · (2010) 6 GLR 510

Constitution of India, 1950 — Article 226

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High Courts04 Aug 2010

Supreme Enterprise Vs ACE 3 Marketing and Others

Gauhati High Court · AIR 2010 Guw 152 : (2010) 6 GLR 326 : (2011) 1 GLT 133

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 14 Rule 1, Order 14 Rule 2, Order 14 Rule 2(2), 115Constitution of India, 1950 — Article 227Partnership Act, 1932 — Section 69(2)

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High Courts03 Aug 2010