High Courts26 Aug 2010
Smt. Putul Rani Sarkar Vs The Union of India and The State of Tripura
Gauhati High Court · (2010) 08 GAU CK 0053
Central Civil Services (Pension) Rules, 1972 — Rule 54(7)
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 570 of 1,245
High Courts26 Aug 2010Dismissed
Thokchom Subol Singh and Another Vs District Magistrate and Others
Gauhati High Court · (2011) 2 GLT 145
Constitution of India, 1950 — Article 22(5)Unlawful Activities (Prevention) Amendment Act, 2004 — Section 17, 20
High Courts26 Aug 2010
Renuram Mili, S/o Late Moniram Mili Vs State of Assam
Gauhati High Court · (2010) 08 GAU CK 0023
High Courts26 Aug 2010Allowed
State of Manipur and Another Vs Heikrujam Meino Singh
Gauhati High Court · (2011) 3 GLR 394 : (2010) 4 GLT 762
Constitution of India, 1950 — Article 14, 141, 16, 162, 226
High Courts26 Aug 2010Dismissed
National Insurance Company Ltd. Vs Nani Gopal Debnath and Others
Gauhati High Court · (2010) 08 GAU CK 0007
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 1(2), Order 47 Rule 7, 115Constitution of India, 1950 — Article 136, 226, 227, 32Motor Vehicles Act, 1988 — Section 149, 149(2), 166, 169, 170
High Courts25 Aug 2010Dismissed
Md. Sher khan Vs District Magistrate, Thoubal and Others
Gauhati High Court · (2011) 1 Crimes 390 : (2010) 6 GLR 598
Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 17, 3(2)
High Courts25 Aug 2010Dismissed
Mossmt. Kalchibon Nesson and Others Vs Mossmt. Samitra Bibi and Others
Gauhati High Court · (2011) 1 GLR 280
Specific Relief Act, 1963 — Section 34, 42Tripura Land Revenue and Land Reforms Act, 1960 — Section 43(1)
High Courts25 Aug 2010
Kshetrimayum Romen Meitei Vs District Magistrate, Imphal East and Others
Gauhati High Court · (2010) 6 GLR 615
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3(4)
High Courts25 Aug 2010Dismissed
Jonab Ali Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 6 GLR 583
Penal Code, 1860 (IPC) — Section 420, 468
High Courts25 Aug 2010Dismissed
Bahara Khatun Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 6 GLR 571
Foreigners Act, 1946 — Section 9
High Courts24 Aug 2010
Naisul Khatun Vs Sate of Assam and Others
Gauhati High Court · (2010) 4 GLT 364
Constitution of India, 1950 — Article 10, 21, 226, 256, 32Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 12(1), 14, 4, 48Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 9, 9(2)
High Courts24 Aug 2010Allowed
Union Public Service Commission and Another Vs Javed Anwar Khan
Gauhati High Court · (2011) 1 GLR 6
Constitution of India, 1950 — Article 14, 226
High Courts24 Aug 2010
Anup Malla @ Tuton Vs State of Tripura
Gauhati High Court · (2010) 5 GLT 657
Penal Code, 1860 — Section 302Penal Code, 1860 (IPC) — Section 302
High Courts24 Aug 2010
Md.Isab Ali @ Eusuf Ali, S/O.late Niyamat Ali @ Niyamat Vs State of Assam
Gauhati High Court · (2010) 08 GAU CK 0084
High Courts24 Aug 2010
Naisul Khatun Vs State of Assam and Others
Gauhati High Court · (2011) CriLJ 326 : (2011) 2 GLR 124
Constitution of India, 1950 — Article 10, 21, 226, 256, 32Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12(1), 14, 4, 48Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 9
High Courts24 Aug 2010Dismissed
Sri Khagendra Ch. Debnath, Sri Sachindra Ch. Deb, Sri Sarada Kr. Das and Smt. Jyostna Bhattacharjee Vs The State of Tripura
Gauhati High Court · (2010) 08 GAU CK 0052
High Courts24 Aug 2010Allowed
Commissioner of Income Tax Vs Kamala Devi Jain
Gauhati High Court · (2010) 6 GLR 5 : (2011) 330 ITR 153
Income Tax Act, 1961 — Section 158BC, 260A
High Courts24 Aug 2010
Haobijam Birmangol Singh Vs State of Manipur and Others
Gauhati High Court · (2011) 130 FLR 137 : (2011) 2 GLR 148
Manipur Services (Revised Pay) Rules, 1999 — Rule 49
High Courts23 Aug 2010
State of Meghalaya and Others Vs Ebanshanbor Roy Wanswett and Others
Gauhati High Court · (2011) 3 GLR 411