High Courts04 Sept 2010Allowed
Chingsubam Ningol Vs State of Manipur and Others
Gauhati High Court · (2011) 4 GLR 611
Constitution of India, 1950 — Article 14, 16, 226, 39
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 569 of 1,245
High Courts03 Sept 2010
R.K.Subadam Devi Vs State of Manipur & Ors.
Gauhati High Court · (2012) 1 GLT 38
National Security Act, 1980 — Section 10, 10
High Courts03 Sept 2010Dismissed
Minati Das (Datta) and Another Vs Union of India and Others
Gauhati High Court · (2011) 3 GLR 381
Constitution of India, 1950 — Article 14, 142(1), 16, 226
High Courts02 Sept 2010
Md.Kasem Ali and Ors. Vs State of Assam
Gauhati High Court · (2010) 09 GAU CK 0013
High Courts01 Sept 2010
B.S. Yambem Vs Union of India (UOI) and Another
Gauhati High Court · (2011) 1 GLR 202
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(2)
High Courts01 Sept 2010
Abdulsahid & Ors. Vs State of Tripura & Ors.
Gauhati High Court · (2010) 5 GLT 462
Tripura State Rifles (Recruitment) Rules, 1984 — Rule 37, 37
High Courts01 Sept 2010
Rajesh Banik Vs Oil and Natural Gas Corporation Ltd. & Anr.
Gauhati High Court · (2012) 1 GLR 717 : (2010) 5 GLT 651
High Courts31 Aug 2010
Kabir Ahmed (M.D.) Vs State of Assam
Gauhati High Court · (2011) 1 GLT 561
Criminal Procedure Code, 1973 (CrPC) — Section 482, 82, 83Penal Code, 1860 (IPC) — Section 366(A), 368
High Courts31 Aug 2010
Raj Khatun and Others Vs States of Tripura and Others
Gauhati High Court · (2011) 1 GLR 650
Penal Code, 1860 (IPC) — Section 148, 149, 332, 353
High Courts31 Aug 2010Allowed
Col. Jagmohan Singh and Others Vs State of Manipur and Others
Gauhati High Court · (2010) 4 GLT 1014
Armed Forces (Special Powers) Act, 1958 — Section 3, 4, 5, 6Army Rules, 1954 — Rule 177Commissions of Inquiry Act, 1952 — Section 2, 3, 6
High Courts31 Aug 2010
Julhash Ali, Assistant Teacher Vs State of Assam
Gauhati High Court · (2010) 08 GAU CK 0024
High Courts30 Aug 2010
State of Manipur and Anr. Vs Manipur State Transport Pensioners'' Welfare Union and Ors.
Gauhati High Court · (2012) 1 GLR 430
Road Transport Corporations Act, 1950 — Section 34, 34
High Courts27 Aug 2010Dismissed
Laishram Indrakumar Singh Vs Union of India (UOI) and Others
Gauhati High Court · (2010) 08 GAU CK 0140
Land Acquisition Act, 1894 — Section 11, 12, 4(1), 6
High Courts27 Aug 2010
Sushendra alias Sushai Deb Vs State of Tripura
Gauhati High Court · (2010) CriLJ 4777
Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 201, 300, 302, 304, 34
High Courts27 Aug 2010Dismissed
Sagolshem Ongbi Pinky Devi Vs State of Manipur and Others
Gauhati High Court · (2011) 3 Crimes 233 : (2010) 6 GLR 621 : (2011) 2 GLT 148
Constitution of India, 1950 — Article 22(5)National Security Act, 1980 — Section 3(4)
High Courts27 Aug 2010
Sushendra @ Sushai Deb Vs State of Tripura
Gauhati High Court · (2010) 4 GLT 603
Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 201, 300, 302, 304, 34
High Courts26 Aug 2010Dismissed
Gauri Shankar Agarwalla Vs Madanlal Agarwalla and Others
Gauhati High Court · (2011) 2 GLR 171
Assam Land and Revenue Regulation, 1886 — Section 154Assam Municipal Act, 1956 — Section 296, 326Civil Procedure Code, 1908 (CPC) — Order 21 Rule 24, Order 41 Rule 24, Order 41 Rule 33, 80
High Courts26 Aug 2010Allowed
Beauty Karmakar Vs Basu Karmakar
Gauhati High Court · (2010) 6 GLR 531
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13(I)(A)