High Courts29 Feb 2024Dismissed
M/S Chandakhola Beel Fishery Co-Operative Societies Ltd. Vs State Of Assam And 6 Ors
Gauhati High Court · (2024) 02 GAU CK 0050
Assam Fishery Rules, 1953 — Rule 48
COURT ARCHIVE
Gauhati High Court judgments
26,824 judgments · page 57 of 1,342
High Courts29 Feb 2024Disposed Of
Dr. Jogmaya Saikia Vs Union Of India And 5 Ors
Gauhati High Court · (2024) 02 GAU CK 0049
Central Civil Services (Pension) Rules, 1972 — Rule 7(2)
High Courts28 Feb 2024Disposed Of
Iqbal Hussain Laskar Vs Ayaz Uddin Hazari And Anr
Gauhati High Court · (2024) 02 GAU CK 0054
Constitution Of India, 1950 — Article 136Code Of Criminal Procedure, 1973 — Section 397, 482Negotiable Instruments Act, 1881 — Section 138, 147
High Courts28 Feb 2024Allowed
Mithun Rajbongshi Vs State Of Assam And Anr
Gauhati High Court · (2024) 02 GAU CK 0053
Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3), 12(3)(a)(i), 12(3)(b)Indian Penal Code, 1860 — Section 376, 376(2)(n), 406, 420, 448, 509Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2)
High Courts28 Feb 2024
Babul Ali Vs State Of Assam And Anr
Gauhati High Court · (2024) 02 GAU CK 0052
High Courts28 Feb 2024Dismissed
India Vs On The Death Of Jatin Chandra Sarmah His Legal Heirs,
Gauhati High Court · (2024) 02 GAU CK 0051
Constitution Of India, 1950 — Article 226, 300A
High Courts27 Feb 2024
Dimbeswar Bobo Vs State Of Assam
Gauhati High Court · (2024) 02 GAU CK 0048
Indian Penal Code, 1860 — Section 489A, 489B, 489C, 489ECode Of Criminal Procedure, 1973 — Section 313, 374(2)
High Courts27 Feb 2024Allowed
Shridhar Amasidha Awate Vs Maxim Infrastructure And Real Estate Pvt. Ltd.
Gauhati High Court · (2024) 02 GAU CK 0047
Indian Penal Code, 1860 — Section 34, 302, 405, 406, 420Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 141
High Courts27 Feb 2024Dismissed
Md Esub Ali @ Eusob Ali @ Riachab Ali Vs Union Of India And 5 Ors
Gauhati High Court · (2024) 02 GAU CK 0039
Constitution Of India, 1950 — Article 226Foreigners Act, 1946 — Section 3(2)(c), 9
High Courts27 Feb 2024Dismissed
Dilip Kalita Vs State Of Assam
Gauhati High Court · (2024) 02 GAU CK 0038
Assam Secretariat Subordinate Services Rules, 1963 — Rule 16
High Courts27 Feb 2024Allowed
Panpong Tangha Vs State Of Arunachal Pradesh And 2 Ors
Gauhati High Court · (2024) 02 GAU CK 0037
Constitution Of India, 1950 — Article 25
High Courts27 Feb 2024Dismissed
Subhashish Das Vs State Of Assam And 5 Ors
Gauhati High Court · (2024) 02 GAU CK 0036
Constitution Of India, 1950 — Article 226
High Courts27 Feb 2024Dismissed
Suruj Zamal Vs GLT Infrastructure Ltd (Gil)
Gauhati High Court · (2024) 02 GAU CK 0035
Arbitration and Conciliation Act, 1996 — Section 2(1)(e), 11(6), 16(2), 20, 20(2), 42
High Courts26 Feb 2024Disposed Of
M/S Trideep Changmai Vs Micro And Small Enterprises Facilitation Council (Samadhaan) And Anr
Gauhati High Court · (2024) 02 GAU CK 0046
Micro, Small and Medium Enterprises Development Act, 2006 — Section 2(d), 2(n), 15, 16, 17, 18, 18(1)Arbitration and Conciliation Act, 1996 — Section 65, 81
High Courts26 Feb 2024Allowed
Thoiba Singh Vs State Of Assam
Gauhati High Court · (2024) 02 GAU CK 0045
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 23, 25, 41, 42, 43, 49, 52, 52A, 52A(2), 52A(3), 52A(4), 53, 55, 57Code Of Criminal Procedure, 1973 — Section 293, 294, 294(3), 313
High Courts26 Feb 2024Dismissed
Rupen Gogoi Vs State Of Assam
Gauhati High Court · (2024) 02 GAU CK 0044
Indian Penal Code, 1860 — Section 376, 376(1), 376CProtection of Children from Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts23 Feb 2024Dismissed
Dipan Barman Vs State Of Assam
Gauhati High Court · (2024) 02 GAU CK 0043
Indian Penal Code, 1860 — Section 376, 376(2)(n), 406, 420, 448, 509Code Of Criminal Procedure, 1973 — Section 156(3), 173(8), 482
High Courts23 Feb 2024Dismissed
Sabura Khatun Vs Union Of India And 12 Ors
Gauhati High Court · (2024) 02 GAU CK 0042
Constitution Of India, 1950 — Article 226Foreigners Act, 1946 — Section 3(2)(c), 9
High Courts23 Feb 2024Dismissed
Kulsum Khatun @ Kursun Khatoon @ Umme Kulsum Nessa Vs Union Of India And 5 Ors
Gauhati High Court · (2024) 02 GAU CK 0041
Constitution Of India, 1950 — Article 226Foreigners Act, 1946 — Section 3(2)(c), 9
High Courts23 Feb 2024Dismissed
Baharul Islam Vs Union Of India And 6 Ors
Gauhati High Court · (2024) 02 GAU CK 0040
Constitution Of India, 1950 — Article 226Foreigners Act, 1946 — Section 9