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Gauhati High Court judgments

24,891 judgments · page 564 of 1,245

High Courts11 Oct 2010Dismissed

Bolin Chandra Deuri Vs Union Bank of India and Others

Gauhati High Court · AIR 2011 Guw 24

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(1), 13(2), 14, 14(1)Transfer of Property Act, 1882 — Section 69, 69A
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High Courts11 Oct 2010

Anabik Gupta and Others Vs Swapan Saha

Gauhati High Court · AIR 2011 Guw 100 : (2011) 3 GLR 523

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, Order 3 Rule 4, Order 8 Rule 6A, 151Limitation Act, 1963 — Section 5
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High Courts05 Oct 2010Dismissed

Dilip Debbarma Vs State of Tripura

Gauhati High Court · (2011) 1 GLR 682

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 11, 114, 134
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High Courts05 Oct 2010Dismissed

Kameswar Deka Vs Gajen Deka and Others

Gauhati High Court · AIR 2011 Guw 39 : (2011) 2 GLR 217 : (2011) 2 GLT 486

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6Criminal Procedure Code, 1973 (CrPC) — Section 144Specific Relief Act, 1963 — Section 6
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