High Courts04 Nov 2010Dismissed
Pawan Kumar Vs State of Mizoram and Others
Gauhati High Court · (2011) 1 GLR 492
Assam Services (Conduct) Rules, 1965 — Rule 12(2)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 23(1)
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 563 of 1,245
High Courts04 Nov 2010Allowed
Shri. Sawarmal Jhunjhunwala Vs State of Meghalaya and Shri Umesh Chand Ghotia
Gauhati High Court · (2010) 11 GAU CK 0059
Assam Land and Revenue Regulation, 1886 — Section 129, 13, 14, 154, 154ACivil Procedure Code, 1908 (CPC) — Section 113Constitution of India, 1950 — Article 227
High Courts04 Nov 2010Allowed
Shri Baroda Nath Vs The State of Assam
Gauhati High Court · (2011) 2 GLR 850
Penal Code, 1860 (IPC) — Section 306, 34
High Courts04 Nov 2010Allowed
Samir Dhar Vs Smti. Rama Dey (Dhar) and Another
Gauhati High Court · (2011) CriLJ 1183
Criminal Procedure Code, 1973 (CrPC) — Section 204(2), 311Evidence Act, 1872 — Section 137, 138Penal Code, 1860 (IPC) — Section 494
High Courts04 Nov 2010
Jyoti Prasad Das Vs State of Assam & Anr.
Gauhati High Court · (2010) 11 GAU CK 0049
High Courts04 Nov 2010Dismissed
Mahibuddin Laskar Vs Abdul Matin Laskar
Gauhati High Court · (2010) 11 GAU CK 0047
Transfer of Property Act, 1882 — Section 11, 54, 58
High Courts04 Nov 2010Allowed
Naib Subedar/Nursing Assistant Dijendra Pathak and Others Vs The Union of India (UOI)
Gauhati High Court · (2010) 11 GAU CK 0034
High Courts04 Nov 2010Dismissed
Shri Ramesh Kumar Bawri and Shri Binod Kumar Bawri Vs Shri Wally Marbaniang, Syiem Raid, Syiem of Mylliem and Rangbah Shnong
Gauhati High Court · (2010) 11 GAU CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145
High Courts04 Nov 2010
Khamjeipou Gagmei and Another Vs State of Manipur and Others
Gauhati High Court · (2011) 2 GLT 543
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 74Manipur (Village Authorities in Hill Areas) Act, 1956 — Section 3, 3(3)
High Courts02 Nov 2010
Sewali Saikia & Anr. Vs Dipti Rani Bora & Anr., Legal Heirs of Manik Chandra Bora
Gauhati High Court · (2010) 5 GLT 707
Civil Procedure Code, 1908 — Section 100Civil Procedure Code, 1908 (CPC) — Section 100Succession Act, 1925 — Section 61, 61, 63, 63
High Courts02 Nov 2010Dismissed
Shri Gopal Chauhan and Others Vs The State of Assam
Gauhati High Court · (2010) 11 GAU CK 0044
Penal Code, 1860 (IPC) — Section 147, 302, 304, 323, 325
High Courts02 Nov 2010
Mrinal Khound Vs State of Assam and Ors.
Gauhati High Court · (2010) 11 GAU CK 0013
High Courts26 Oct 2010Dismissed
BK Tiwari Electrical Pvt. Ltd. Vs North Eastern Hill University (NEHU), The Registrar North Eastern Hill University (NEHU), The Executive Engineer (Electrical) and The Vice Chancellor North Eastern Hill University (NEHU)
Gauhati High Court · (2010) 10 GAU CK 0020
High Courts26 Oct 2010Dismissed
Shri Jashor Ali Vs State of Meghalaya and Others
Gauhati High Court · (2010) 10 GAU CK 0010
High Courts22 Oct 2010Dismissed
Shri Rafique Uddin Bharbhuiya Vs Union of India (UOI) and Others
Gauhati High Court · (2011) 6 GLR 832
Administrative Tribunals Act, 1985 — Section 21
High Courts19 Oct 2010Allowed
Smti Bahunlang Sylliang Vs Smti Bih Syngkli and Smti Prestina Kharkongor
Gauhati High Court · (2011) 1 GLR 216
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 482
High Courts12 Oct 2010Allowed
Rekha Rani Bharalua Vs Kabita Gogoi and Others
Gauhati High Court · (2011) 1 GLT 179
Assam Panchayat Act, 1994 — Section 129(B)Constitution of India, 1950 — Article 226, 227
High Courts12 Oct 2010Allowed
Pulin Kumar Sarma and Others Vs State of Assam and Others
Gauhati High Court · (2011) 4 GLR 763 : (2011) 1 GLT 276
Constitution of India, 1950 — Article 14, 16
High Courts11 Oct 2010
General Secy, Paltanbazar, Ghy Vs State of Assam and Ors.
Gauhati High Court · (2010) 10 GAU CK 0013
High Courts11 Oct 2010
State Transport Workers Association Vs The State of Assam rep by The Chief Secy., to The Govt. of Assam and Others
Gauhati High Court · (2010) 10 GAU CK 0006