High Courts07 Jan 2011
Amar Singh and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2011) 1 GLT 427
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 557 of 1,245
High Courts07 Jan 2011Allowed
Ila Chakma Vs Bharat Sanchar Nigam Ltd. and Others
Gauhati High Court · (2011) 3 GLT 302
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 14, 29A
High Courts06 Jan 2011Allowed
Jalannagar Tea (P) Ltd. and Mancotta Tea Estate Vs The State of Assam and The Assam Chah Karmachari Sangha, Dibrugarh Circle
Gauhati High Court · (2011) 01 GAU CK 0034
High Courts06 Jan 2011
Mustt. Tarafuti Bibi Vs The State of Assam and Others
Gauhati High Court · (2011) 01 GAU CK 0024
Assam Services (Pension) Rules, 1969 — Rule 140, 148, 31
High Courts05 Jan 2011Dismissed
Dr. Talung Tamut Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2011) 4 GLR 703
Constitution of India, 1950 — Article 226
High Courts05 Jan 2011Dismissed
Shri Jhirmal Singh Vs The Union of India (UOI)
Gauhati High Court · (2011) 01 GAU CK 0029
Army Act, 1950 — Section 39, 4(1)
High Courts05 Jan 2011
Bimal Saha Vs State of Tripura and Others
Gauhati High Court · (2011) 3 GLR 135
Constitution of India, 1950 — Article 142, 226, 309, 32
High Courts05 Jan 2011
Mori Riba and Others Vs Yomkar Riba and Others
Gauhati High Court · AIR 2011 Guw 181 : (2011) 3 GLT 66
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 124, 5
High Courts04 Jan 2011
State of Arunachal Pradesh Vs Bisalu Tayeng
Gauhati High Court · (2011) CriLJ 1372 : (2011) 2 GLR 771 : (2011) 1 GLT 693
Assam Frontier (Administration of Justice) Act, 1945 — Section 30Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts04 Jan 2011
Ms. N.B. Doye and Others Vs Jarkar Gamlin and Others
Gauhati High Court · (2011) 129 FLR 643 : (2011) LLR 643
Constitution of India, 1950 — Article 226
High Courts04 Jan 2011Dismissed
The National Insurance Co. Ltd. Vs Smt. Binapani Das (Roy)
Gauhati High Court · (2011) 4 GLR 137
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Jan 2011
James Mitum Boje (Dr.) Vs State of Arunachal Pradesh & Anr.
Gauhati High Court · (2012) 1 GLR 129 : (2011) 1 GLT 447
High Courts04 Jan 2011
Youth Welfare Front and Another Vs State of Manipur and Others
Gauhati High Court · (2011) 2 GLT 263
High Courts04 Jan 2011Allowed
Modan Mohan Bhowmik Vs State of Tripura and Others
Gauhati High Court · (2011) 2 GLR 738 : (2011) 1 GLT 793
Constitution of India, 1950 — Article 14, 21
High Courts04 Jan 2011Dismissed
Redam Jini Vs State of Arunachal Pradesh
Gauhati High Court · (2011) 01 GAU CK 0015
Constitution of India, 1950 — Article 226
High Courts04 Jan 2011Allowed
Shri Bulbul Das and Others Vs The North Eastern Hill University and Others
Gauhati High Court · (2011) 01 GAU CK 0014
High Courts04 Jan 2011Dismissed
Md. Ali Newaz Vs The State of Assam and Mustt. Hazira Khatun
Gauhati High Court · (2011) CriLJ 1380 : (2011) 2 GLR 462 : (2011) 1 GLT 672
Criminal Procedure Code, 1973 (CrPC) — Section 202(2), 311, 313, 401, 540Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 376, 447
High Courts23 Dec 2010Dismissed
Union of India (UOI) Vs Halasidhanth Sahakari Sakhar Karkhana Ltd. and Another
Gauhati High Court · AIR 2011 Guw 78 : (2011) 3 GLR 789
Contract Act, 1872 — Section 151, 152, 161Railway Claims Tribunal (Procedure) Rules, 1989 — Rule 32Railway Claims Tribunal Act, 1987 — Section 13(1), 23, 30
High Courts23 Dec 2010
Ram Niwas Modi (Dr.) and Another Vs Nipon Kr. Nath
Gauhati High Court · (2011) 2 GLR 565 : (2011) 1 GLT 697
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 405, 409, 418, 420, 427