Civil Procedure Code Amendment Act, 2002 — Order 11 Rule 12, Order 12 Rule 3A, Order 12 Rule 6, Order 13 Rule 1(1), Order 6 Rule 2(1)Evidence Act, 1872 — Section 91, 92

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High Courts25 Jan 2011

Debdas Roy Chowdhury Vs State of Tripura and Others

Gauhati High Court · (2011) 2 GLT 530

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High Courts24 Jan 2011Allowed

Pandu Mura Vs State of Assam

Gauhati High Court · (2011) 4 GLR 472

Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 24, 3Penal Code, 1860 (IPC) — Section 302

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High Courts24 Jan 2011

Milo Chutia Vs State of Assam

Gauhati High Court · (2012) 1 GLR 148

Penal Code, 1860 — Section 302, 304Penal Code, 1860 (IPC) — Section 302, 304

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High Courts24 Jan 2011Allowed

Bharat Press Vs State of Assam and Others

Gauhati High Court · (2011) 5 GLR 738 : (2011) 1 GLT 600

Assam Value Added Tax Act, 2003 — Section 105, 9Central Sales Tax Act, 1956 — Section 5

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High Courts21 Jan 2011Allowed

Raunak Agency and Proprietor Shri Manoj S. Singh Vs State of Mizoram

Gauhati High Court · AIR 2011 Guw 53 : (2011) 2 GLR 655

Constitution of India, 1950 — Article 14, 19, 19(1), 21, 226

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High Courts21 Jan 2011Dismissed

The Gauhati Municipal Corporation Vs Institute of Child Health and Mother Welfare and The State of Assam

Gauhati High Court · (2011) 01 GAU CK 0035

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High Courts21 Jan 2011

Polofield Sanmilita Unnayan Parishad Vs The State of Assam and Others

Gauhati High Court · (2011) 01 GAU CK 0030

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High Courts21 Jan 2011Allowed

Rockpo Dabu Lewi Vs State of Arunachal Pradesh and Others

Gauhati High Court · (2012) 3 GLT 241

Criminal Procedure Code, 1973 (CrPC) — Section 145, 195, 340Penal Code, 1860 (IPC) — Section 172, 174

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High Courts19 Jan 2011

Mechi Gao Vs State of Arunachal Pradesh and Ors.

Gauhati High Court · (2011) 5 GLR 44

Constitution of India, 1950 — Article 14, 14, 16, 16, 226

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High Courts19 Jan 2011Allowed

Simon Joseph Vs State of Arunachal Pradesh and Others

Gauhati High Court · (2011) 2 DMC 188 : (2011) 1 GLT 421

Criminal Procedure Code, 1973 (CrPC) — Section 198, 198(2)Penal Code, 1860 (IPC) — Section 120B, 302, 366, 497, 498

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High Courts19 Jan 2011

Thandu Mia (Md.) and Others Vs State of Assam

Gauhati High Court · (2011) 2 GLR 479 : (2011) 1 GLT 773

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323

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High Courts18 Jan 2011Allowed

National Insurance Co. Ltd. Vs Lakhindra Das and Another

Gauhati High Court · (2011) 3 TAC 310

Workmens Compensation Act, 1923 — Section 2, 4, 4(1), 4A, 4A(1)

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High Courts18 Jan 2011

Deba Kumar Dutta and Others Vs State of Assam and Others

Gauhati High Court · (2011) 3 GLT 387

Assam Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1978 — Section 4, 5Constitution of India, 1950 — Article 16(4)(A)

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