High Courts30 Sept 2011Allowed
Smt. Sila Banik Vs The State of Tripura and Others
Gauhati High Court · (2011) 09 GAU CK 0023
General Financial Rules, 2005 — Rule 79
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 521 of 1,245
High Courts30 Sept 2011
The Managing Committee of New Hindi Secondary School Vs Sri Banamali Sinha, I.A.S. and Sri Sahadeb Das, Director of School Education, Govt. of Tripura
Gauhati High Court · (2011) 09 GAU CK 0019
Contempt of Courts Act, 1971 — Section 12, 15, 15(1), 2, 20Grant-in-Aid Rules, 2005 — Rule 10
High Courts30 Sept 2011Dismissed
Sri Shibaprasad Das Vs Oriental Insurance Co. and others
Gauhati High Court · (2012) 2 GLD 209
High Courts30 Sept 2011Allowed
Ramesh Sabbar Vs State of Assam
Gauhati High Court · (2012) 1 GLD 322
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 313Penal Code, 1860 (IPC) — Section 302, 304, 305, 307, 325
High Courts30 Sept 2011
Managing Committee New Hindi High Secondary School Vs Sri Banamali Sinha, IAS and Sri Sahadeb Das, Director of School Education, Government of Tripura
Gauhati High Court · (2011) 09 GAU CK 0008
Constitution of India, 1950 — Article 129, 215Contempt of Courts Act, 1971 — Section 12, 14, 15, 15(1), 15(2)Grant-in-Aid Rules, 2005 — Rule 10
High Courts29 Sept 2011Dismissed
Insab Ali and Others Vs Jamiran Bewa and Others
Gauhati High Court · (2012) 1 GLD 285
Assam (Temporarily Settled Areas) Tenancy Act, 1971 — Section 4(2), 5, 54, 6, 66Assam Land and Revenue Regulation, 1886 — Section 147, 154, 154(1)Assam Land Holding Act, 1974 — Section 4(2)
High Courts29 Sept 2011Dismissed
Dipak Das @ Baidya Vs State of Assam
Gauhati High Court · (2012) 1 GLD 388 : (2011) 6 GLR 502
Criminal Procedure Code, 1973 (CrPC) — Section 216, 313Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts29 Sept 2011Allowed
State of Mizoram and Others Vs Smt. Biakkungi
Gauhati High Court · (2012) 1 GLD 54
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, Order 8 Rule 5, Order 8 Rule 5(2), Order 9 Rule 13, 151
High Courts29 Sept 2011
Supongmayang and anr Vs Commissioner and Secretary, Government of Nagaland, Department of Industries and ors
Gauhati High Court · (2012) 3 GLR 145
High Courts29 Sept 2011
Subal Kumar Dey Vs Ranjan Sarkar (And Other Cases)
Gauhati High Court · (2013) 1 GLR 470
Criminal Procedure Code, 1973 — Section 199Criminal Procedure Code, 1973 (CrPC) — Section 199
High Courts29 Sept 2011Dismissed
Shri Ramesh Murmu Vs State of Assam
Gauhati High Court · (2012) 1 GLD 363
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302, 323
High Courts29 Sept 2011
Sri Bhasker Saikia Vs Smti Tatari Devi and Others
Gauhati High Court · (2011) 09 GAU CK 0029
Civil Procedure Code, 1908 (CPC) — Section 2(2), 47
High Courts29 Sept 2011
Sohanlal Sewak Vs Mohanlalagarwala
Gauhati High Court · (2012) 3 GLT 450
Evidence Act, 1872 — Section 101, 103, 114, 114(g), 45
High Courts29 Sept 2011Dismissed
Benudhar Rajkhowa Vs State of Assam
Gauhati High Court · (2012) 1 GLD 621 : (2011) 6 GLR 509
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts28 Sept 2011
Krishna Debnath Vs State of Tripura
Gauhati High Court · (2012) 1 GLR 178
Penal Code, 1860 — Section 304A, 337Penal Code, 1860 (IPC) — Section 304A, 337
High Courts28 Sept 2011Dismissed
National Insurance Co. Ltd. Vs Yashinungsang A.O. and Others
Gauhati High Court · (2012) 3 TAC 533
Motor Vehicles Act, 1988 — Section 149, 149(2), 170
High Courts28 Sept 2011
National Mining Company Ltd. and Others Vs Union of India and Others
Gauhati High Court · (2012) 3 GLT 44
High Courts28 Sept 2011
Nikhil Tripura Deed Writers Welfare Association and Another Vs State of Tripura and Others
Gauhati High Court · (2012) 1 GLD 683
Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 32Transfer of Property Act, 1882 — Section 44
High Courts27 Sept 2011Allowed
Sri Dina Nath Das Vs Central Bank of India and others
Gauhati High Court · (2012) 2 GLD 240
High Courts27 Sept 2011Dismissed
Habibar Rahman and Another Vs Mustt. Umme Nessa @ Kulsum
Gauhati High Court · (2012) 1 GLD 313 : (2011) 6 GLR 474
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1(3)Registration Act, 1908 — Section 17, 17(1)Transfer of Property Act, 1882 — Section 123, 129