High Courts21 Oct 2011Allowed
Smti Ksiar Massar Vs The Chairman, Meghalaya Energy Corporation Ltd., Shillong and Others
Gauhati High Court · (2011) 10 GAU CK 0003
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 520 of 1,245
High Courts20 Oct 2011
Yumnam Rajen Singh Vs District Magistrate, Imphal West & Ors.
Gauhati High Court · (2011) 5 GLT 88
National Security Act, 1980 — Section 3(3), 3(3)
High Courts20 Oct 2011
Rosan Rhi Alias Rosu Vs State of Nagaland and ors
Gauhati High Court · (2012) 3 GLR 156
National Security Act, 1980 — Section 3(1)(2), 3(1)(2)
High Courts20 Oct 2011
Mr. Prasanta Kumar Mazumdar Vs The State of Nagaland
Gauhati High Court · (2011) 10 GAU CK 0017
High Courts20 Oct 2011
Roshan Rhi @ Rosu Vs State of Nagaland & Ors.
Gauhati High Court · (2011) 5 GLT 333
National Security Act, 1980 — Section 3(3), 3(3)
High Courts20 Oct 2011Allowed
Indra Marshal Power Pvt. Ltd. Vs State of Assam and Others
Gauhati High Court · (2012) 1 GLD 122
Constitution of India, 1950 — Article 14, 19, 19(1)
High Courts19 Oct 2011
Poorvanchal Caterers Vs Union of India and Ors.
Gauhati High Court · (2012) 2 GLR 60 : (2012) 1 GLT 327
Constitution of India, 1950 — Article 226, 226
High Courts18 Oct 2011
Workers'' Union, Nagaland Pulp and Paper Co.Ltd. Vs Nagaland Pulp and Paper Company Ltd.and ors.
Gauhati High Court · (2012) 3 GLR 220
High Courts17 Oct 2011
J.Sangwo Janger Vs Union of India and Ors.
Gauhati High Court · (2012) 1 GLR 336
National Security Act, 1980 — Section 3(3), 3(3)
High Courts14 Oct 2011Allowed
Shri Gellong Sangma and Smti Grenilla Marak Vs Garo Hill Autonomous District Council and Others
Gauhati High Court · (2011) 10 GAU CK 0031
High Courts13 Oct 2011Dismissed
The Divisional Manager The Oriental Insurance Company Ltd. Divisional Office Dimapur, Nagaland Vs Shri Hekikhe Jakha Sumi, Shri L. Phutovi Sema and Shri Ranjit Dungdung C/o L. Phutovi Sema
Gauhati High Court · (2011) 10 GAU CK 0001
Motor Vehicles Act, 1988 — Section 149, 149(2), 170, 173
High Courts12 Oct 2011Dismissed
The Divisional Manager The Oriental Insurance Co. Ltd. Dimapur, Nagaland Vs Shri Theming Yimchunger, Shri H. Ramjit Yimchunger, Shri J. Changkija 1st NAP Chumukedima Dimapur, Nagaland and Shri H. Khomkhiumong Yim Tuensang Town Tuensang, Nagaland
Gauhati High Court · (2011) 10 GAU CK 0030
Motor Vehicles Act, 1988 — Section 140, 149(2), 166, 170
High Courts12 Oct 2011Dismissed
Shri Chumsumo Lotha Vs The State of Nagaland
Gauhati High Court · (2011) 10 GAU CK 0027
Constitution of India, 1950 — Article 226
High Courts11 Oct 2011
Shri Yognedra Kumar Maheshwari Vs The Registrar of Companies, Union of India (UOI) and M/s. DSSE Contact Ltd.
Gauhati High Court · (2011) 10 GAU CK 0005
Companies Act, 1956 — Section 162(1), 166, 220(3), 255, 258
High Courts10 Oct 2011Allowed
Sri Dipankar Das Vs Sri Chandra Mohan Jha and The State of Meghalaya
Gauhati High Court · (2011) 10 GAU CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts30 Sept 2011Dismissed
Shri Deepak Kumar Ghosh Vs State of Assam and Others
Gauhati High Court · (2012) 1 GLD 755
High Courts30 Sept 2011
Arat Marak Vs On The Death of Sole Balbila @ Mailani Sangma
Gauhati High Court · (2012) 2 GLR 789 : (2012) 2 GLT 323
High Courts30 Sept 2011
The Managing Committee of New Hindi Secondary School Vs Sri Hiralal Chakraborty, Director of School Education and Sri K.R. Majumder, Inspector of Schools
Gauhati High Court · (2011) 09 GAU CK 0038
Constitution of India, 1950 — Article 129, 215Contempt of Courts Act, 1971 — Section 12, 14, 15, 15(1), 15(2)Limitation Act, 1963 — Section 17, 5
High Courts30 Sept 2011
Abdul Rahim & Ors. Vs Abdul Hamid (Md.) & Ors.
Gauhati High Court · (2012) 1 GLT 515
Civil Procedure Code, 1908 — Order 47 Rule 1, 115Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 115