COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 516 of 1,245

High Courts01 Dec 2011Dismissed

Dharampal Satyapal Ltd. Vs Deputy Commissioner, Guwahati

Gauhati High Court · (2012) 283 ELT 14

Additional Duties of Excise (Textiles and Textile Articles) Act, 1978 — Section 3Central Excises and Salt Act, 1944 — Section 11A, 35GFinance Act, 2003 — Section 164

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High Courts29 Nov 2011

Sh.Kapchema Vs State of Mizoram

Gauhati High Court · (2012) 4 GLR 701

Penal Code, 1860 — Section 376(2)(f), 511Penal Code, 1860 (IPC) — Section 376(2)(f), 511

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High Courts29 Nov 2011

Kiran Mili Vs State of Assam and Ors.

Gauhati High Court · (2012) 2 GLR 4

Assam Panchayat Act, 1994 — Section 127, 127Representation of the People Act, 1951 — Section 81(3), 81(3)

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High Courts29 Nov 2011Allowed

Md. Ismail Ali @ Md. Ismail Vs State of Assam and Others

Gauhati High Court · (2012) 1 GLD 182

Citizenship Act, 1955 — Section 18, 6A, 6A(3), 6A(6), 6A(7)

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High Courts29 Nov 2011Dismissed

Smt. Ranjana Bala Chanda and Others Vs The Assistant Registrar, The Railway Claims Tribunal and Others

Gauhati High Court · (2013) ACJ 1282 : AIR 2012 Guw 73

Railway Claims Tribunal Act, 1987 — Section 2(n)Railways Act, 1989 — Section 123, 124, 124A, 125, 13Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3

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High Courts28 Nov 2011Dismissed

Shri Naba Kumar Doley Vs Shri Bharat Chandra Narah

Gauhati High Court · (2012) 1 GLD 71

Gauhati High Court Services (Appointment, Conditions of Service and Conduct) Rules, 1967 — Rule 1Representation of the People Act, 1951 — Section 117, 80A, 81, 81(1), 82

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High Courts28 Nov 2011

Ajijur Rahman Vs Union of India and Ors.

Gauhati High Court · (2012) 1 GLR 571

Foreigners Act, 1946 — Section 2(a), 2(a)

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High Courts25 Nov 2011Dismissed

Ajit Kumar Chowdhury Vs Union of India and Others

Gauhati High Court · (2012) LLR 201

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High Courts25 Nov 2011

Shri Shantanu Bhatta Vs The State of Nagaland and Others

Gauhati High Court · (2011) 11 GAU CK 0061

Central Civil Services (Pension) Rules, 1972 — Rule 38Penal Code, 1860 (IPC) — Section 500, 506

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High Courts25 Nov 2011

State of Mizoram Vs C.Lalhmingliana

Gauhati High Court · (2012) 2 GLR 736

Assam Drugs (Control) Act, 1950 — Section 13, 13, 15(2), 15(2)

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High Courts24 Nov 2011

Sri Debapriya Datta and Sri Jugansu Saha Vs The Gauhati High Court, The High Court of Assam, Nagaland, Meghalaya, Manipur, Mizoram, Tripura and Arunachal Pradesh, The Registrar, Gauhati High Court, Agartala Bench, Agartala and The State of Tripura

Gauhati High Court · (2011) 11 GAU CK 0037

Tripura Judicial Service Rules, 1974 — Rule 6, 8, 9

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High Courts24 Nov 2011

Smti Duter Padu Vs Sri Gadam Ete.

Gauhati High Court · (2012) 1 GLD 79

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1(2), Order 16 Rule 1A, Order 16 Rule 2, Order 18 Rule 4Representation of the People Act, 1951 — Section 100(1), 123(7), 87

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High Courts24 Nov 2011Allowed