COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 515 of 1,245

High Courts07 Dec 2011Allowed

Mrs. Veineikim Haokip Vs State of Manipur and Others

Gauhati High Court · (2012) CriLJ 1336

Constitution of India, 1950 — Article 21, 22(3)Criminal Procedure Code, 1973 (CrPC) — Section 437National Security Act, 1980 — Section 3(2), 3(3), 8

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High Courts07 Dec 2011Dismissed

Sri Parimal Biswas Vs Smt. Pakhi Dey(Biswas) and Miss Satarupa Biswas, Being represented by her mother Smt. Pakhi Dey (Biswas) as minor

Gauhati High Court · (2011) 12 GAU CK 0033

Criminal Procedure Code, 1973 (CrPC) — Section 125, 25, 397, 401Family Courts Act, 1984 — Section 19

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High Courts07 Dec 2011

Sri Apu Bhattacharjee Vs The State of Tripura

Gauhati High Court · (2012) 2 GLT 838

Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 397, 401Penal Code, 1860 (IPC) — Section 279, 304(A)

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High Courts05 Dec 2011Dismissed

Sri Dipan Kanti Saha and another Vs State of Tripura and others

Gauhati High Court · (2012) 2 GLD 238

Constitution of India, 1950 — Article 14, 16

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High Courts05 Dec 2011

Khutozhe Sema Vs State of Nagaland and Ors

Gauhati High Court · (2012) 2 GLT 1082

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High Courts02 Dec 2011Allowed

Tourid Ali Vs State of Tripura and Others

Gauhati High Court · (2011) 1 GLD 709

Constitution of India, 1950 — Article 226Tripura Panchayats Act, 1993 — Section 10(2), 16, 16(2)

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High Courts02 Dec 2011Allowed

Shri Kamal Singh Dugar Vs State of Assam and Others

Gauhati High Court · (2012) 1 GLD 207

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High Courts02 Dec 2011

Shri Lalmuanawma Vs The State of Mizoram, The Mizoram Public Service Commission and Shri Lalhmachhuana

Gauhati High Court · (2011) 12 GAU CK 0073

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High Courts02 Dec 2011Dismissed

Smt. Dharitry Devi Vs Indian Oil Corporation Ltd. and Others

Gauhati High Court · (2012) 1 GLD 186

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High Courts02 Dec 2011

Chingangbam Kunjo Singh and Ors. Vs State of Manipur and Ors.

Gauhati High Court · AIR 2012 Guw 78 : (2012) 1 GLR 516

Manipur Panchayati Raj Act, 1994 — Section 57(4), 57(4)

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High Courts02 Dec 2011

Dudu Miah and Ors. Vs Utpal Deb and Ors.

Gauhati High Court · (2012) 2 GLR 23 : (2012) 1 GLT 523

Limitation Act, 1963 — Section 5, 5

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High Courts02 Dec 2011Dismissed

Kushal Konwar Path Kalyan Kendra, Jail Road, Jorhat and Others Vs State of Assam and Others

Gauhati High Court · (2012) 1 GLD 843

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High Courts02 Dec 2011Allowed

Sri Santosh Kumar Agarwalla Vs Union of India and Others

Gauhati High Court · (2012) 1 GLD 846

Constitution of India, 1950 — Article 226

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High Courts02 Dec 2011Dismissed

Dibakar Deka Vs Uttar Kampith Mahavidyalaya and Others

Gauhati High Court · (2012) 1 GLD 626

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100, 109, 110, 80Constitution of India, 1950 — Article 133(1)

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High Courts01 Dec 2011Allowed

Smt. Thanmawii Vs Smt. Lalchhuangi and Others

Gauhati High Court · (2012) 1 GLD 280

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, Order 7 Rule 11Limitation Act, 1963 — Article 59, 10, 11, 12, 13

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High Courts01 Dec 2011Dismissed

Shri Arjun Chhetri Vs Shri Kishore Chhetri

Gauhati High Court · (2011) 12 GAU CK 0072

Civil Procedure Code, 1908 (CPC) — Section 2(10), 2(2), 2(3)Constitution of India, 1950 — Article 227Succession Act, 1925 — Section 144, 2, 273

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High Courts01 Dec 2011

State of Tripura Vs Sri Sunil Oria

Gauhati High Court · (2011) 12 GAU CK 0065

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 302, 304, 323, 325, 34

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High Courts01 Dec 2011

M.D.Moynuddin and anr Vs State of Assam

Gauhati High Court · (2012) 3 GLR 431

Penal Code, 1860 — Section 302Penal Code, 1860 (IPC) — Section 302

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High Courts01 Dec 2011

Sunil Kr.Gurung Vs State of Assam

Gauhati High Court · (2012) 2 GLR 1

Penal Code, 1860 — Section 302Penal Code, 1860 (IPC) — Section 302

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High Courts01 Dec 2011

Lilawati Neog and Ors. Vs State of Assam and Ors.

Gauhati High Court · (2012) 2 GLR 39

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