High Courts10 Feb 2012
Sadek Ali (Md.) Vs State of Assam & Ors.
Gauhati High Court · (2012) 2 GLT 67
Foreigners Act, 1946 — Section 9, 9
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 505 of 1,245
High Courts10 Feb 2012
Md. Jamal Uddin Vs Union of India and Others
Gauhati High Court · (2012) 2 GLD 526
Citizenship Act, 1955 — Section 6A(1)(d)Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 106
High Courts10 Feb 2012
Pujan Goala, Son of Late Anjani Goala Vs State of Assam
Gauhati High Court · (2012) 02 GAU CK 0090
High Courts10 Feb 2012
Shri Jhutan Dey Vs The State of Tripura
Gauhati High Court · (2012) 02 GAU CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 251, 397, 401Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts10 Feb 2012Allowed
Shri Shankar Biswas Vs State of Tripura
Gauhati High Court · (2012) 2 GLD 904 : (2012) 4 GLT 466
Criminal Procedure Code, 1973 (CrPC) — Section 161, 193, 294, 294(1), 313Evidence Act, 1872 — Section 145, 19, 27, 32(1), 4Penal Code, 1860 (IPC) — Section 161, 420, 5
High Courts09 Feb 2012
Sri Padumi Das and Others Vs Bibhashree Dass
Gauhati High Court · (2012) 2 GLD 757
Criminal Procedure Code, 1973 (CrPC) — Section 190, 192, 2(d), 200, 204Penal Code, 1860 (IPC) — Section 34, 406
High Courts09 Feb 2012Allowed
Md. Abdul Ali and Etc. Vs The State of Tripura
Gauhati High Court · (2012) CriLJ 1944 : (2012) 2 GLD 787
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 302, 326, 34
High Courts09 Feb 2012
Md. Makbul Hussain Vs State of Assam and another
Gauhati High Court · (2012) 2 GLD 446
Criminal Procedure Code, 1973 (CrPC) — Section 244(1), 249, 482Penal Code, 1860 (IPC) — Section 380
High Courts09 Feb 2012
Sri Gobinda Deb Roy @ Gopal Deb Ray Vs The New India Assurance Company Ltd., Agartala Branch, Hariganga Basak Road, Agartala, Dist - West Tripura and Smt. Sakti Rani Natta
Gauhati High Court · (2012) 02 GAU CK 0113
High Courts09 Feb 2012Allowed
Shri Ingudam Bipin Singh Vs The District Magistrate, Imphal East, Govt. of Manipur and The State of Manipur
Gauhati High Court · (2012) 02 GAU CK 0109
Constitution of India, 1950 — Article 21, 22, 22(2)National Security Act, 1980 — Section 16UA(P)A, 3, 3(2), 8Penal Code, 1860 (IPC) — Section 265, 34, 365, 368
High Courts09 Feb 2012
Bongaigaon Concrete Industries (P.) Ltd. Vs State of Assam and Ors.
Gauhati High Court · (2013) 1 GLR 795
Civil Procedure Code, 1908 — Section 100Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 Feb 2012Allowed
Sri Debananda Bora and Others Vs State of Assam
Gauhati High Court · (2012) 2 GLD 816
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 24, 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts09 Feb 2012Dismissed
Panna Lal Bhansali Vs Axis Bank Ltd. and Others
Gauhati High Court · (2012) 3 BC 443
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 9Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 14, 17Transfer of Property Act, 1882 — Section 53, 53A, 56
High Courts09 Feb 2012
Abdul Khalek Vs State of Assam
Gauhati High Court · (2012) 3 GLD 185
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(1), 511
High Courts09 Feb 2012Allowed
Smt. Kongrailatpam (N) Roji Devi Vs The State of Manipur and Union of India
Gauhati High Court · (2012) 02 GAU CK 0022
National Security Act, 1980 — Section 17, 3(2), 3(3)
High Courts08 Feb 2012Allowed
Mangeswari Debbarma and Others Vs Pradip Chandrapaul and Another
Gauhati High Court · (2012) 2 GLD 350 : (2012) 2 GLT 828
Motor Vehicles Act, 1988 — Section 171
High Courts08 Feb 2012
Shri Meghnath @ Meghu Kanda and Shri Rajendra @ Kutu Mahapatra Vs The State of Tripura
Gauhati High Court · (2012) 5 GLT 47
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 164, 222Penal Code, 1860 (IPC) — Section 3, 34, 363, 366, 446
High Courts08 Feb 2012
Sri Dr. Kh. Kaminibabu Singh, Sr. Eye-Specialist, SP/NPCB Vs The State of Manipur and Others
Gauhati High Court · (2012) 02 GAU CK 0021
High Courts07 Feb 2012Allowed
Commissioner of Income Tax, Guwahati -1, Saikia Commercial Complex, Sree Nagar, G.S. Road, Guwahati-781005 Vs Shri Jawahar Bhattacharjee
Gauhati High Court · (2012) 247 CTR 473 : (2012) 2 GLD 379 : (2012) 341 ITR 434 : (2012) 209 TAXMAN 174 : (2012) 48 VST 214
Assam General Sales Tax Act, 1993 — Section 263, 263(1), 36Income Tax Act, 1922 — Section 33BIncome Tax Act, 1961 — Section 256(2), 263, 54F
High Courts07 Feb 2012
Mizanor Rahman Vs State of Assam and others
Gauhati High Court · (2012) 2 GLD 390
Constitution of India, 1950 — Article 14, 16