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Gauhati High Court judgments

24,891 judgments · page 504 of 1,245

High Courts16 Feb 2012Dismissed

Shri Manik Kalita and another Vs State of Assam and another

Gauhati High Court · (2012) 2 GLD 356

Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(3), 482Penal Code, 1860 (IPC) — Section 120(B), 147, 148, 149, 153(A)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1), 3(1)(x), 3(ix), 3(x)
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High Courts15 Feb 2012

Amal Das Vs State of Tripura

Gauhati High Court · (2012) 1 GLT 660

Criminal Procedure Code, 1973 — Section 397, 401Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 — Section 279, 338
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High Courts14 Feb 2012Allowed

Oriental Insurance Co. Ltd. Vs Biswajit Deb and Another

Gauhati High Court · (2013) 1 ACC 564 : (2013) ACJ 1923 : (2012) 2 GLD 776 : (2012) 4 GLT 431 : (2012) 3 GLT 458 : (2012) 4 LLJ 169

Motor Vehicles Act, 1988 — Section 140, 141, 142, 143, 144Workmens Compensation Act, 1923 — Section 1(1)(g), 12, 17, 2(1)(1), 30
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