High Courts14 Mar 2012Allowed
Smt. Sanchita Dhar and Others Vs Sri Halaram Reang and The National Insurance Company Ltd.
Gauhati High Court · (2012) 2 GLD 341 : (2012) 3 TAC 752
Motor Vehicles Act, 1988 — Section 140, 166, 173, 92A
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 499 of 1,245
High Courts13 Mar 2012
Sri Manik Chandra Hazarika Vs Sri Bibhison Pegu and Another
Gauhati High Court · (2012) 3 GLD 106
Criminal Procedure Code, 1973 (CrPC) — Section 173(2)(i), 2(x), 202, 239, 244Penal Code, 1860 (IPC) — Section 294, 325, 34, 342, 379
High Courts13 Mar 2012
Sri Rabi Sarkar Vs The State of Tripura
Gauhati High Court · (2012) 03 GAU CK 0094
High Courts13 Mar 2012Dismissed
Lakshman Gupta and Another Vs Hemendra Lal Baruah and Another
Gauhati High Court · (2012) 3 GLT 150
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 155(2), 156(1), 202Penal Code, 1860 (IPC) — Section 34, 420, 468
High Courts13 Mar 2012
Bhadra Singh & Ors. Vs State of Assam
Gauhati High Court · (2012) 6 GLR 76 : (2012) 4 GLT 240
Assam Forest Regulations, 1891 — Section 41, 41
High Courts13 Mar 2012
J. Lalrinpuia (C/No. 168) Vs The State of Mizoram
Gauhati High Court · (2012) 03 GAU CK 0060
Constitution of India, 1950 — Article 226
High Courts13 Mar 2012
Muslim Ali and Others Vs Ashok Leyland Finance Ltd. Now "Indusind Bank Ltd." and Others
Gauhati High Court · (2012) 2 GLD 553 : (2012) 5 GLT 184
Arbitration and Conciliation Act, 1996 — Section 10, 11, 20, 25(C), 34Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 10, Order 6 Rule 4Constitution of India, 1950 — Article 227
High Courts13 Mar 2012Dismissed
The National Insurance Company Ltd. Vs Smt. Hijam Ningol Khomdram Ongbi Mema Devi and Shri Khuraijam Ganga Singh
Gauhati High Court · (2012) 03 GAU CK 0032
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1939 — Section 149(2), 170, 173
High Courts13 Mar 2012
The National Insurance Company Ltd. Vs Laishram Sunil Singh, Shri Moirangthem Imo Singh and Shri Moirangthem Munal Singh
Gauhati High Court · (2012) 03 GAU CK 0023
Motor Vehicles Act, 1988 — Section 140
High Courts13 Mar 2012Dismissed
Shri Arup Mazumdar and Others Vs State of Assam and Others
Gauhati High Court · (2012) 2 GLD 578
High Courts13 Mar 2012
Abdul Hasim Vs Union of India & Ors.
Gauhati High Court · (2012) 2 GLT 358
Constitution of India, 1950 — Article 166, 166National Security Act, 1980 — Section 3(4), 3(4)
High Courts13 Mar 2012
Gammon India Ltd. Vs State of Assam and Others
Gauhati High Court · (2013) 58 VST 308
Assam Value Added Tax Act, 2003 — Section 11, 47, 47(1)(b)(i)
High Courts12 Mar 2012Dismissed
Sri Hare Krishna Dutta Vs State of Assam
Gauhati High Court · (2012) 3 GLD 170
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 323, 376, 506
High Courts12 Mar 2012
Sri Ratan Sukla Das Vs Smt. Sankari Chakraborty, National Insurance Company Ltd., Divisoinal Office, 42 Akhaura Road, Agartala, West Tripura and National Insurance Company Ltd., Udaipur Branch, Central Road, P.S - R K Pur, District - South Tripura
Gauhati High Court · (2012) 2 GLD 583 : (2012) 3 TAC 776
Motor Vehicles Act, 1988 — Section 168, 173Penal Code, 1860 (IPC) — Section 279, 338
High Courts12 Mar 2012Dismissed
Smt. Sipra Bhowmik and Shri Santanu Sinha Vs Shri Soumendra Ch. Saha and Others
Gauhati High Court · (2013) ACJ 810 : (2012) 2 GLD 337 : (2012) 4 TAC 58
Motor Vehicles Act, 1988 — Section 165(1), 166, 166(1), 173Succession Act, 1925 — Section 306
High Courts12 Mar 2012Dismissed
Jiten Khodal Vs State of Assam
Gauhati High Court · (2012) 2 GLT 1095
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 342
High Courts07 Mar 2012Allowed
Pooja Fortune Private Ltd. and Others Vs State of Nagaland and Others
Gauhati High Court · (2012) 2 GLD 626
Constitution of India, 1950 — Article 14Lotteries (Regulation) Act, 1998 — Section 12(1)
High Courts07 Mar 2012
Shri Pankaj Kuri and another Vs State of Assam
Gauhati High Court · (2012) 2 GLD 353
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 366A
High Courts07 Mar 2012Allowed
Prakash Agriculture Industries Vs State of Assam and Others
Gauhati High Court · (2012) 3 GLT 93
Constitution of India, 1950 — Article 14, 226
High Courts07 Mar 2012Allowed
Shri John M. Hlychho Vs State of Mizoram and Others
Gauhati High Court · (2012) 03 GAU CK 0091
Constitution of India, 1950 — Article 226