High Courts21 Mar 2012Allowed
Trinayan Ch. Dutta and Others Vs State of Assam and Others
Gauhati High Court · (2012) 3 GLD 436 : (2012) 2 GLT 1086
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 498 of 1,245
High Courts20 Mar 2012
North Eastern Frontier Railway Vs Kirendra Rabha
Gauhati High Court · (2012) 3 GLD 387 : (2012) 2 GLT 1028
Land Acquisition Act, 1894 — Section 18, 54Limitation Act, 1963 — Section 2, 5
High Courts20 Mar 2012Allowed
Abhijit Konwar Vs State of Assam
Gauhati High Court · (2012) 3 GLD 163 : (2012) 2 GLT 929
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 279, 304(A), 336, 34
High Courts20 Mar 2012
Md.Jiban Uddin Ahmed @ Gibanuddin S/o.Samsul Miya @ Lt.Samsu Mia Permanent resident of Vill- Medal-I (Pachim Medal) P.O.- Kanishail, P.S.Karimganj Dist.Karimganj, Assam.Present address C/o.Md.Ishak Ali, Vill- Katiadolong, Jalukbari, Near New Rly Platform at the end of Maszid Goli, P.S.Jalukbari, Dist.Kamrup, Assam Vs Union of India, Ministry of Home Affairs, New Delhi
Gauhati High Court · (2012) 4 GLR 869
Constitution of India, 1950 — Article 226, 226Foreigners Act, 1946 — Section 9, 9
High Courts20 Mar 2012
Smti. Sabita Datta (Deb) Vs Sri Santanu Saha, Smti. Ranu Bala Deb., Sri Dhirendra Debbarma and The Oriental Insurance Company Limited
Gauhati High Court · (2012) 03 GAU CK 0079
Motor Vehicles Act, 1988 — Section 166, 173
High Courts20 Mar 2012Dismissed
Md. Abdul Rahim Vs The Union of India and Others
Gauhati High Court · AIR 2012 Guw 97
Constitution of India, 1950 — Article 226Foreigners Act, 1946 — Section 9
High Courts20 Mar 2012Dismissed
Md. Gul alias Gol Mahmmad Vs State of Assam and Others
Gauhati High Court · AIR 2012 Guw 111
Foreigners Act, 1946 — Section 9
High Courts20 Mar 2012Dismissed
State of Assam Vs Pakhimiyan and Others
Gauhati High Court · (2012) 2 GLT 1102
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 386(a)Evidence Act, 1872 — Section 26Penal Code, 1860 (IPC) — Section 201, 302, 325, 34, 376
High Courts19 Mar 2012
Md.Abdul Majid, Son of Late Shaikh Chand, Resident of village Dakshin Moirabari, P.S.Moirabari, District- Morigaon, Assam Vs State of Assam
Gauhati High Court · (2012) 03 GAU CK 0047
High Courts16 Mar 2012Allowed
Safiur Rahman Vs State of Assam
Gauhati High Court · (2012) 2 GLT 832
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 325, 341
High Courts16 Mar 2012
Sankar Roy Vs State of Tripura
Gauhati High Court · (2012) 3 GLD 239 : (2012) 3 GLT 233
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 376
High Courts16 Mar 2012Dismissed
Smt. Bandana Patra and Others Vs State of Tripura
Gauhati High Court · (2012) 2 GLD 538
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 374Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 109, 302, 326, 34, 498(A)
High Courts16 Mar 2012Allowed
Smti. Dipika Saikia and Others Vs Mrinaljyoti Bordoloi
Gauhati High Court · (2013) 1 GLD 255
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 270, 273, 34
High Courts15 Mar 2012Dismissed
Sri Phol Singh Jhara Vs State of Tripura
Gauhati High Court · (2012) 2 GLD 590
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 302, 304
High Courts15 Mar 2012Allowed
Sri Utpal Roy Barman Vs Sri Kiriti Roy Barman and Smti. Prava Roy Barman
Gauhati High Court · AIR 2012 Guw 91 : (2012) 3 GLT 298
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, 96Limitation Act, 1963 — Section 5
High Courts15 Mar 2012Allowed
National Insurance Company Ltd. Vs Deba Kumar Ojah and Another
Gauhati High Court · (2013) 1 ACC 209 : (2012) 2 TAC 705
Workmens Compensation Act, 1923 — Section 4(1)(c)(ii)
High Courts14 Mar 2012Dismissed
Shri Rodingliana Vs The State of Mizoram
Gauhati High Court · (2012) 03 GAU CK 0106
Central Civil Services (Conduct) Rules, 1964 — Rule 22, 3Constitution of India, 1950 — Article 14
High Courts14 Mar 2012Dismissed
Bapuram Bora and Others Vs Anil Bora and Others
Gauhati High Court · AIR 2012 Guw 104 : (2012) 3 GLD 469 : (2012) 5 GLT 379
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Registration Act, 1908 — Section 17, 17(1), 17(1)(b), 49Specific Relief Act, 1963 — Section 34
High Courts14 Mar 2012
Piyush Chamaria Vs Hemanta Jitani and Others
Gauhati High Court · (2012) CriLJ 2306
Criminal Procedure Code, 1973 (CrPC) — Section 482, 97Hindu Minority and Guardianship Act, 1956 — Section 4(a), 4(b), 4(c), 6Penal Code, 1860 (IPC) — Section 120(B), 339, 34, 340, 361
High Courts14 Mar 2012Dismissed
State of Tripura and Others Vs Joydeb Lodh and Others
Gauhati High Court · (2012) 135 FLR 181 : (2012) 2 GLD 572 : (2012) 3 GLT 256
Motor Vehicles Act, 1988 — Section 2(30)Workmens Compensation Act, 1923 — Section 30, 4, 4A