High Courts18 Jul 2012Allowed
Dipak Nama Vs State of Tripura
Gauhati High Court · (2012) CriLJ 4356
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 2, 2(1), 2(k), 20Penal Code, 1860 (IPC) — Section 302, 364
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 478 of 1,245
High Courts18 Jul 2012
State of Tripura and Ors. Vs Narayan Ch. Das and Ors.
Gauhati High Court · (2013) 2 GLR 396
High Courts18 Jul 2012Allowed
Puspa Kanta Gogoi Vs The State of Assam and Others
Gauhati High Court · (2012) 4 GLT 794
High Courts18 Jul 2012
Nabi Hussain Vs The State of Assam
Gauhati High Court · (2013) 1 GLD 82
Criminal Procedure Code, 1973 (CrPC) — Section 313, 363, 428Penal Code, 1860 (IPC) — Section 361, 363, 366A
High Courts18 Jul 2012
Oriental Insurance Co. Ltd. Vs Paren Narzary and Another
Gauhati High Court · (2012) 4 GLT 718
Workmens Compensation Act, 1923 — Section 3, 3(1), 30, 4, 4(1)
High Courts18 Jul 2012Dismissed
National Insurance Company Ltd. Vs Purnima Nath and Another
Gauhati High Court · (2013) 1 ACC 92 : (2012) 4 GLT 713
Workmens Compensation Act, 1923 — Section 3, 3(1), 30
High Courts18 Jul 2012
Sri Hem Saikia and Smti Keteki Saikia Vs State of Assam
Gauhati High Court · (2012) 07 GAU CK 0013
Penal Code, 1860 (IPC) — Section 34, 498A
High Courts18 Jul 2012Allowed
Puspa Kanta Gogoi Vs State of Assam and Others
Gauhati High Court · (2013) 2 GLT 1107
High Courts18 Jul 2012
Matiur Chouhury (Md.) and Another Vs Nazma Khanam Choudhury and Others
Gauhati High Court · (2013) 4 GLT 182
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 9 Rule 13, Order 9 Rule 7, 115, 151Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts17 Jul 2012Dismissed
Md. Jahuruddin Vs Musstt. Hussain Banu
Gauhati High Court · (2012) 07 GAU CK 0091
Evidence Act, 1872 — Section 90
High Courts17 Jul 2012Dismissed
Sri Uday Narayan Jha Vs Sri Kumedeswar Medhi, Sri Prabhat Ch. Medhi, Sri Tiken Medhi and Sri Biken Medhi
Gauhati High Court · (2012) 07 GAU CK 0089
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts17 Jul 2012Allowed
Shri Biren Chautal Vs The State of Assam
Gauhati High Court · (2012) 07 GAU CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts17 Jul 2012
Smti Aparna Dev Vs Smti Monisha Sen Das
Gauhati High Court · (2012) 07 GAU CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts17 Jul 2012
Sri Gobinda Upadhyaya and Ors Vs Government of Assam
Gauhati High Court · (2012) 5 GLT 634
Constitution of India, 1950 — Article 14, 19, 21
High Courts17 Jul 2012
Shri Dilip Kumar Saha and others Vs Shri Pradyut Kumar Choudhury.
Gauhati High Court · (2012) 4 GLT 539
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 133, 145, 155(2), 156(1), 202Penal Code, 1860 (IPC) — Section 143, 294, 34, 427, 447
High Courts16 Jul 2012
Nantu Majumder & Anr Agartala Vs State of Tripura
Gauhati High Court · (2012) 4 GLT 1138
Penal Code, 1860 — Section 376(2)(g)Penal Code, 1860 (IPC) — Section 376(2)(g)
High Courts16 Jul 2012Dismissed
Sri Laxmipat Choraria and Md. Imdad Vs Shri Chittaranjan Patowary
Gauhati High Court · (2013) 1 GLD 285 : (2013) 1 GLT 672 : (2012) 5 GLT 30
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 190, 195, 195(1)(b)(ii)Penal Code, 1860 (IPC) — Section 468, 471, 476
High Courts16 Jul 2012
Sri Sasanka Kumar Paul Vs The Assam Co-operative Apex Bank Ltd.
Gauhati High Court · (2012) 07 GAU CK 0040
High Courts16 Jul 2012
Md. Samsul Haque Vs The State of Assam
Gauhati High Court · (2012) 07 GAU CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Penal Code, 1860 (IPC) — Section 323, 341, 379, 428
High Courts16 Jul 2012Allowed
Kanu Debnath Vs State of Tripura
Gauhati High Court · (2013) 1 GLD 371 : (2012) 5 GLT 322
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 304B, 306, 498A