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Gauhati High Court judgments

24,891 judgments · page 477 of 1,245

High Courts20 Jul 2012

Halla Dhar Das Vs State of Assam

Gauhati High Court · (2012) 4 GLT 583

Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(1)Penal Code, 1860 (IPC) — Section 307, 326, 34, 341
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High Courts20 Jul 2012Dismissed

State of Tripura Vs Siddik Miah and Another

Gauhati High Court · (2012) 5 GLT 597

Criminal Procedure Code, 1973 (CrPC) — Section 164(5), 378Evidence Act, 1872 — Section 113A, 113B, 114APenal Code, 1860 (IPC) — Section 323, 375, 376, 376(1)
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High Courts19 Jul 2012

Marwari Maternity Hospital Vs Sri Praveen Jain

Gauhati High Court · (2013) CriLJ 307 : (2012) 4 GLT 617

Constitution of India, 1950 — Article 20(1), 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 200, 397, 482Penal Code, 1860 (IPC) — Section 304, 304A
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High Courts19 Jul 2012Dismissed

Dhansiri Valley Project Oil and Natural Gas Commission Workers'' Association (D.V.P.O.N.G.C. Workers'' Association) and Shri Pradip Kumar Saikia, President of D.V.P. ONGC Workers'' Association Vs Oil and Natural Gas Corporation Ltd. and Others Oil and Natural Gas Corporation Ltd. (ONGC) Vs Union of India and The General Secretary, ONGC, DVP Workers'' Association, ONGC, Dhansiri Valley Project, Jorhat

Gauhati High Court · (2012) 07 GAU CK 0069

Industrial Disputes Act, 1947 — Section 2
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High Courts19 Jul 2012

Dulal Debnath Vs State of Tripura

Gauhati High Court · (2013) 1 DMC 519 : (2013) 1 GLD 126 : (2012) 5 GLT 52

Criminal Procedure Code, 1973 (CrPC) — Section 313, 436Penal Code, 1860 (IPC) — Section 436, 498A, 506
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High Courts19 Jul 2012

Milan Kanti Das Vs Pandav Chandra Paul

Gauhati High Court · (2013) 1 GLR 70 : (2013) 1 GLT 476

Civil Procedure Code, 1908 — Section 47Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 227, 227
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