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Gauhati High Court judgments

26,824 judgments · page 46 of 1,342

High Courts14 May 2024Allowed

Md. Noor Hussain @ Kareng @ Nur Hussain

Gauhati High Court · (2024) 05 GAU CK 0003

Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3), 12(3)(b)Code Of Criminal Procedure, 1973 — Section 164, 207, 313, 374Protection of Children from Sexual Offences Act, 2012 — Section 2(d), 4, 6, 8, 10, 18, 29, 34(1), 34(2)
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High Courts13 May 2024Allowed

Ranjan Nath Vs State Of Assam

Gauhati High Court · (2024) 05 GAU CK 0018

AssamServices(Pension) Rules, 1969 — Rule 31Assam Panchayat Employees (Provincialisation) Act, 1999 — Section 2, 3, 4
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High Courts13 May 2024Allowed

Md. Zanab Khan Vs State Of Assam

Gauhati High Court · (2024) 05 GAU CK 0016

Wild Life (Protection) Act, 1972 — Section 2, 2(1), 2(5), 2(16), 2(36), 2(37), 9, 11, 12, 29(1), 35(6), 39, 39(1), 40, 40(2), 40(2A), 43, 44(2), 48, 48(A), 49, 49(B), 50, 51, 51(1)Code Of Criminal Procedure, 1973 — Section 207, 313
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High Courts13 May 2024Dismissed

Mahesh Munda Vs State Of Assam

Gauhati High Court · (2024) 05 GAU CK 0015

Indian Penal Code, 1860 — Section 300, 302, 304II, 326Code Of Criminal Procedure, 1973 — Section 313
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High Courts09 May 2024Allowed

Gopal Ghosh Vs Surajit Gope

Gauhati High Court · (2024) 05 GAU CK 0075

Code of Civil Procedure, 1908 — Order 21 Rule 35, Order 21 Rule 97, Order 21 Rule 97(1), Order 21 Rule 97(2), Order 21 Rule 98, Order 21 Rule 98(1), Order 21 Rule 99, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 106
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