High Courts21 Feb 2018Dismissed
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs MAYA RANI DAS and ORS
Gauhati High Court · (2018) 02 GAU CK 0053
Motor Vehicles Act, 1988, Section 173, Section 173 - Appeals
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 285 of 1,245
High Courts21 Feb 2018Dismissed
MD. MAZID ALI Vs STATE OF ASSAM
Gauhati High Court · (2018) 02 GAU CK 0052
Code of Criminal Procedure, 1973, Section 161, Section 313, Section 164, Section 374(2) - Examination of witnesses by police - Power to examine the ac
High Courts20 Feb 2018
CHAMPAK BORTHAKUR Vs STATE BANK OF INDIA and ORS
Gauhati High Court · (2018) 02 GAU CK 0080
High Courts20 Feb 2018Disposed
SMTI MANZUWARA BEGUM Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 02 GAU CK 0063
High Courts20 Feb 2018Disposed
PRASANNA JYOTI BORTHAKUR and ANR. Vs THE STATE OF ASSAM and ORS.
Gauhati High Court · (2018) 02 GAU CK 0051
High Courts20 Feb 2018
M.K. JOKAI AGRI PLANTATIONS P LTD and ANR Vs COMMISSIONER CENTRAL EXCISE and SERVICE TAX
Gauhati High Court · (2018) 02 GAU CK 0050
High Courts20 Feb 2018
VERNERPUR TEA ESTATE Vs COMMISSIONER OF CENTRAL EXCISE SHILLONG
Gauhati High Court · (2018) 02 GAU CK 0049
Central Excise Act, 1944, Section 11 B
High Courts19 Feb 2018
TAPAS BEZBARUAH. Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 02 GAU CK 0045
Right to Information Act, 2005, Section 19(3) - Appeal
High Courts19 Feb 2018
UNION OF INDIA & ORS Vs MD NAZIMUDDIN ANSARI & ANR
Gauhati High Court · (2018) 02 GAU CK 0042
Central Civil Services (Classification, Control and Appeal) Rules, 1965, Rule 14, Rule 16, Rule 15(2), Rule 15(3),
High Courts19 Feb 2018Allowed
DARSHAN SINGH and ORS Vs PARAG GOGOI
Gauhati High Court · (2018) 02 GAU CK 0041
Code of Civil Procedure, 1908, Section 115, Section 151, Order 41Rule31 - Revision - Saving of Inherent powers of CourtAssam Urban Areas Ren
High Courts19 Feb 2018Dismissed
Md. Sameth Ali @ Md Samed Ali Vs The State of Assam
Gauhati High Court · (2018) 02 GAU CK 0040
Code of Criminal Procedure, 1973, Section 313, Section 164, Section 374 - Power to examine the accused - Recording of confessions and statements - Appeals from convictions
High Courts19 Feb 2018Disposed
PODUGU RAMESH @ P. RAMESH Vs THE COAL INDIA LTD and ORS.
Gauhati High Court · (2018) 02 GAU CK 0017
High Courts16 Feb 2018Disposed
SMTI GOLAPI NATH Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 02 GAU CK 0004
High Courts15 Feb 2018Dismissed
BHAIMON GOGOI@BIDYUT CHETIA@ JAYANTA GOGOI Vs THE STATE OF ASSAM & ORS
Gauhati High Court · (2018) 02 GAU CK 0039
Code of Criminal Procedure, 1973, Section 482, Section 300 - Saving of inherent powers of High Court - Person once convicted or acquitted not to be tried for same offenceI
High Courts15 Feb 2018Dismissed
KISHORI PRASAD SINGH Vs SANJIB BAISHYA & ORS
Gauhati High Court · (2018) 02 GAU CK 0038
Code of Criminal Procedure, 1973, Section 161, Section 313, Section 164, Section 357A - Examination of witnesses by police - Power to examine the acc
High Courts15 Feb 2018Dismissed
SRI DINADAYAL RABHA and ORS Vs THE STATE OF ASSAM and ORS
Gauhati High Court · (2018) 02 GAU CK 0031
High Courts15 Feb 2018Disposed
MD. SAHJAHAN ALI Vs THE STATE OF ASSAM and ORS.
Gauhati High Court · (2018) 02 GAU CK 0030
High Courts13 Feb 2018Dismissed
INDER CHAND BAGRI Vs JAGADISH PRASAD BAGRI and ANR
Gauhati High Court · (2018) 02 GAU CK 0037
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 420, Section 34,
High Courts13 Feb 2018Dismissed
KOHINOOR PULP and PAPER PVT. LTD. Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 02 GAU CK 0036
Code of Criminal Procedure, 1973, Section 482, Section 397, Section 451, Section 397(2), Section 457 - Saving of inherent powers
High Courts12 Feb 2018Allowed
SHRI. ADESH KUMAR JAIN Vs THE STATE OF ASSAM & ANR
Gauhati High Court · (2018) 02 GAU CK 0027
Code of Criminal Procedure, 1973, Section 482, Section 154, Section 156(3) - Saving of inherent powers of High Court - Information in cognizable cases - Police officers po