High Courts05 Mar 2018Disposed Of
DHIRENDRA CHANDRA BARMAN Vs THE STATE OF ASSAM AND 5 ORS
Gauhati High Court · (2018) 03 GAU CK 0023
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 284 of 1,245
High Courts05 Mar 2018Disposed Of
ABDUL KUDDUS Vs UNION OF INDIA AND 8 ORS.
Gauhati High Court · (2018) 03 GAU CK 0022
Constitution of India, 1950 — Article 226
High Courts28 Feb 2018Dismissed
MONJULA DAS Vs THE STATE OF ASSAM and ORS
Gauhati High Court · (2018) 02 GAU CK 0003
High Courts27 Feb 2018Partly Allowed
Md. Sirajul Hoque @ Bapa Vs The State of Assam
Gauhati High Court · (2018) 02 GAU CK 0007
Code of Criminal Procedure, 1973, Section 313, Section 164, Section 374(2) - Power to examine the accused - Recording of confessions and statements - Appeals from convicti
High Courts27 Feb 2018Dismissed
ANIL KUMAR DAS Vs RAMEN DAS
Gauhati High Court · (2018) 02 GAU CK 0006
Code of Civil Procedure, 1908, Section 115, Order 3Rule 1, Order 1Rule 12 - RevisionLand Acquisition Act, 1894,
High Courts27 Feb 2018Allowed
ASHUTOSH DEY and ANR Vs STATE OF ASSAM and ORS
Gauhati High Court · (2018) 02 GAU CK 0001
High Courts26 Feb 2018Disposed Of
JAHIDA AHMED Vs SAYERA AHMED and ANR.
Gauhati High Court · (2018) 02 GAU CK 0092
Code of Civil Procedure, 1908 — Section 105, Order 20 Rule 18, Order 9 Rule 7, Order 8 Rule 1, Order 41 Rule 31
High Courts26 Feb 2018Disposed
JATINDRA NATH SARMA Vs THE STATE OF ASSAM and ORS
Gauhati High Court · (2018) 02 GAU CK 0010
High Courts23 Feb 2018Disposed
LABANYA BORA Vs THE STATE OF ASSAM and ORS.
Gauhati High Court · (2018) 02 GAU CK 0009
High Courts23 Feb 2018Disposed
JNANDEEP RABHA Vs THE STATE OF ASSAM and ORS
Gauhati High Court · (2018) 02 GAU CK 0008
High Courts22 Feb 2018Allowed
KULDEEP SARMAH Vs THE STATE OF ASSAM AND ANR
Gauhati High Court · (2018) 02 GAU CK 0065
Code of Criminal Procedure, 1973, Section 397, Section 401 - Calling for records to exercise powers of revision - High Courts powers of revisionNegotiable Instruments Act,
High Courts22 Feb 2018Partly Allowed
ANJAN TANTUBAI Vs THE STATE OF ASSAM
Gauhati High Court · (2018) 02 GAU CK 0064
Indian Penal Code, 1860, Section 302, Section 304-II - Punishment for murder
High Courts22 Feb 2018Disposed
KRISHNA KUMAR SINGHA and ORS Vs THE STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 02 GAU CK 0060
High Courts22 Feb 2018Allowed
ASHIM KUMAR DEY Vs THE STATE BANK OF INDIA and ORS
Gauhati High Court · (2018) 02 GAU CK 0059
High Courts22 Feb 2018
ASHOK KUMAR TIBREWALA and ORS Vs THE STATE OF ASSAM and ANR
Gauhati High Court · (2018) 02 GAU CK 0058
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 34, Section 405,
High Courts22 Feb 2018Dismissed
M/S. EASTERN AGRO MARKETING AGENCIES Vs THE STATE OF ASSAM and ORS.
Gauhati High Court · (2018) 02 GAU CK 0057
Constitution of India, Article 14 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions
High Courts22 Feb 2018
CHAPOLENDU ROY Vs UNION OF INDIA AND ORS
Gauhati High Court · (2018) 02 GAU CK 0056
High Courts22 Feb 2018Dismissed
SMTI. MAMPI BISWAS Vs SRI RAJIB MITRA
Gauhati High Court · (2018) 02 GAU CK 0055
Code of Criminal Procedure, 1973, Section 125 - Order for maintenance of wives, children and parentsIndian Penal Code, 1860, Section 406 - Punishment for Criminal brea
High Courts22 Feb 2018Allowed
AJIJ JAMAN BARBHUIYA Vs THE STATE OF ASSAM and ORS
Gauhati High Court · (2018) 02 GAU CK 0054
High Courts22 Feb 2018Allowed
RAJ KUMAR MODI and ORS. Vs BAJRANGLAL MODI
Gauhati High Court · (2018) 02 GAU CK 0005
Code of Civil Procedure, 1908, Section 100 - Second appealCode of Criminal Procedure, 1973, Section 107 - Security for keeping the peace in other cases