High Courts19 Mar 2018Allowed
MD. RAHIM BADSA and ANR Vs STATE OF ASSAM
Gauhati High Court · (2018) 03 GAU CK 0070
Indian Penal Code 1860 — Section 34, 307, 326
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 280 of 1,245
High Courts19 Mar 2018Allowed
NATIONAL INSURANCE CO. LTD Vs MD. BASIR AHMED and ORS
Gauhati High Court · (2018) 03 GAU CK 0069
Workmen’s Compensation Act, 1923 — Section 4(1)(d), 4(1)(c )(ii), 30
High Courts19 Mar 2018Disposed Of
SUBHASH RAMCHIYARI Vs STATE OF ASSAM and 5 ORS
Gauhati High Court · (2018) 03 GAU CK 0068
High Courts19 Mar 2018Disposed Of
SHWARIFA KHATUN @ SHARIFA BIBI Vs UNION OF INDIA and 6 ORS
Gauhati High Court · (2018) 03 GAU CK 0067
Constitution of India, 1950 — Article 226
High Courts19 Mar 2018Disposed Of
RANADHIR ADHIKARY Vs STATE OF ASSAM AND 5 ORS.
Gauhati High Court · (2018) 03 GAU CK 0066
High Courts19 Mar 2018Disposed Of
AZAD ALI Vs UNION OF INDIA AND 6 ORS.
Gauhati High Court · (2018) 03 GAU CK 0065
Constitution of India, 1950 — Article 226
High Courts19 Mar 2018Disposed Of
SANDHYA RAJBANGSHI Vs THE UNION OF INDIA AND 6 ORS
Gauhati High Court · (2018) 03 GAU CK 0064
Constitution of India, 1950 — Article 226
High Courts19 Mar 2018Allowed
MD. ABDUL MALEK Vs RAFIQUL RAHMAN and ORS
Gauhati High Court · (2018) 03 GAU CK 0060
Code of Civil Procedure 1908 — Section 96, Order 2 Rule 2
High Courts16 Mar 2018Partly Allowed
RUBUL SK.@ BHUGAL SK Vs STATE OF ASSAM
Gauhati High Court · (2018) 03 GAU CK 0142
Indian Penal Code 1860 — Section 302, 323, 325
High Courts16 Mar 2018
HILLS TRADE AGENCIES, Vs UNION OF INDIA and ANR
Gauhati High Court · (2018) 03 GAU CK 0141
Railway Claims Tribunal Act, 1987 — Section 23, 106Railway Claims Tribunal (Procedure) Rules, 1989 — Rule 16Code of Civil Procedure, 1908 — Order 14 Rule 2(1), Order 41 Rule 23
High Courts16 Mar 2018Allowed
NATIONAL INSURANCE CO. LTD Vs BIJU DAS and 4 ORS,
Gauhati High Court · (2018) 03 GAU CK 0140
Motor Vehicles Act, 1988 — Section 167, 173
High Courts16 Mar 2018Disposed Of
SARASWATI SWARGIARY Vs NEW INDIA ASSURANCE CO. LTD. AND ORS
Gauhati High Court · (2018) 03 GAU CK 0139
Motor Vehicles Act, 1988 — Section 173
High Courts16 Mar 2018Dismissed
DHRUBA JYOTI BORAH AND ANR Vs KHANIJ SAIKIA AND 4 ORS
Gauhati High Court · (2018) 03 GAU CK 0138
High Courts16 Mar 2018Disposed Of
MUJIBUR RAHMAN KAYAL and ANR Vs THE CHAIRMAN, CENTRAL BOARD OF SECONDARY EDUCATION and 3 ORS.
Gauhati High Court · (2018) 03 GAU CK 0137
High Courts16 Mar 2018Disposed Of
PROTIMA PRODHANI @ ASHMA BIBI @ ASMA KHATUN Vs UNION OF INDIA and 5 ORS.
Gauhati High Court · (2018) 03 GAU CK 0136
Constitution of India, 1950 — Article 226
High Courts16 Mar 2018Disposed Of
DEVANANDA NAOHALIA @ DEBENDU NAOHALLA and 2 ORS. Vs STATE OF ASSAM and ORS
Gauhati High Court · (2018) 03 GAU CK 0075
Constitution of India, 1950 — Article 226
High Courts16 Mar 2018Disposed Of
ULLASH CH. DAS Vs UNION OF INDIA and 4 ORS
Gauhati High Court · (2018) 03 GAU CK 0074
Citizenship Act, 1955 — Section 6AForeigners’ Act, 1946 — Section 9
High Courts16 Mar 2018Disposed Of
BINU LATA BORAH Vs STATE OF ASSAM AND 5 ORS
Gauhati High Court · (2018) 03 GAU CK 0073
High Courts15 Mar 2018Disposed Of
GOPAL CHANDRA BARMAN Vs STATE OF ASSAM AND ORS
Gauhati High Court · (2018) 03 GAU CK 0144
Assam College Employees (Provincialisation) Rules, 2010 — Rule 17, 18
High Courts15 Mar 2018Dismissed
NUR AHMED and ANR Vs ON THE DEATH OF RAM LAKSHMAN GOALA
Gauhati High Court · (2018) 03 GAU CK 0143
Code of Civil Procedure 1908 — Order 4 Rule 4Specific Relief Act, 1963 — Section 6Transfer of Property Act, 1882 — Section 54