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Gauhati High Court judgments

24,891 judgments · page 278 of 1,245

High Courts23 Mar 2018Disposed Of

SANJAY DAS Vs THE STATE OF ASSAM AND ANR.

Gauhati High Court · (2018) 03 GAU CK 0086

Code of Criminal Procedure, 1973 — Section 82, 83(3), 85, 87, 397, 401, 482Indian Penal Code, 1860 — Section 120B, 420, 468, 471Arms Act, 1959 — Section 25(1B), 29, 30
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High Courts23 Mar 2018Dismissed

TARPAN KUMAR DAS Vs CENTRAL BUREAU OF INVESTIGATION

Gauhati High Court · (2018) 03 GAU CK 0083

Code of Criminal Procedure, 1973 — Section 197, 397, 401, 482Indian Penal Code, 1860 — Section 120B, 409, 420, 477APrevention of Corruption Act, 1988 — Section 13(1)(c ), 13(1)(d), 13(2), 19
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High Courts23 Mar 2018Disposed Of

AUTHORISED OFFICER Vs GOENKA WOOLLEN MILLS LTD

Gauhati High Court · (2018) 03 GAU CK 0081

Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 409Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 32
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High Courts22 Mar 2018Dismissed

THE UNION OF INDIA and 3 ORS Vs PRABHAT MAHANTA

Gauhati High Court · (2018) 03 GAU CK 0096

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 3(1)(ii)(iii), 14, 15(2)Postal Savings Bank Manual — Rule 23(i), 23(1)(c ), 37(4), (5)Constitution of India, 1950 — Article 226
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