High Courts25 Nov 2020Disposed Off
Sujen Chandra Swargiary Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0040
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 174 of 1,245
High Courts25 Nov 2020Allowed
Anupom Borgohain Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0039
High Courts25 Nov 2020Disposed Off
Sunil Rajbongshi Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0038
High Courts25 Nov 2020Disposed Off
Rushia Begum Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0037
High Courts24 Nov 2020Allowed
Amit Rabha Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0036
High Courts24 Nov 2020Disposed Off
Hrangthalien Tamhrang Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0035
High Courts24 Nov 2020Allowed
Nagiya Sultana Mazumder And 8 Ors Vs State Of Assam And 6 Ors
Gauhati High Court · (2020) 11 GAU CK 0034
Assam Panchayat Act, 1994 — Section 15, 15(1)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
High Courts23 Nov 2020Dismissed
Rubul Ali Vs Union Of India And 7 Ors
Gauhati High Court · (2020) 11 GAU CK 0033
High Courts23 Nov 2020Dismissed
Jadab Chandra Mazumdar Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0032
High Courts23 Nov 2020Disposed Off
Hitesh Chandra Medhi Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0031
High Courts23 Nov 2020Disposed Off
Deba Charan Das And Anr Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0030
High Courts23 Nov 2020Disposed Off
Reazuddin Ahmed Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0029
High Courts23 Nov 2020Disposed Off
Anupama Baruah Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0028
High Courts23 Nov 2020Disposed Off
Ashab Uddin Mazumdar Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0027
Assam Venture Educational Institutions (Provincialisation Of Services) Act, 2011 — Section 4
High Courts20 Nov 2020Dismissed
Arup Sarma Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0021
High Courts20 Nov 2020Disposed Off
Bitu Paban Das Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0020
High Courts19 Nov 2020Disposed Off
Om Prakash Rathi Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0026
High Courts19 Nov 2020Disposed Off
Pooja Sharma Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0024
High Courts19 Nov 2020Disposed Off
Sangita Chopra Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0023
High Courts19 Nov 2020Disposed Off
Januka Devi Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0022