High Courts16 Dec 2020Disposed Off
Kiran Chandra Mashahary Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0014
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 173 of 1,245
High Courts16 Dec 2020Dismissed
Amri Karbi Developmental Society And 2 Ors Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0013
Tiwa Autonomous Council Act, 1995 — Section 2(q), 2(u), 22(3)(f), 59, 59(2)Code Of Civil Procedure, 1908 — Section 114, 151, 206, 623, Order 47 Rule 1Constitution Of India, 1950 — Article 226
High Courts15 Dec 2020Dismissed
State Of Assam And Ors Vs Vicky Kumar Patel
Gauhati High Court · (2020) 12 GAU CK 0012
Indian Medical Council Act, 1956 — Section 10D, 19A, 33, 33(mb)Medical Colleges And Dental Colleges Of Assam (Regulation Of Admission Into 1st year MBBS Course) Rules, 2017 — Rule 2(xxvi), 4(2)(c)Code Of Civil Procedure, 1908 — Order 40 Rule 1, Order 40 Rule 5, Order 47 Rule 1, Order 49 Rule 1
High Courts15 Dec 2020Disposed Off
M/S Manasa Industries Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0011
High Courts15 Dec 2020Dismissed
Lovely Singha Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0010
Assam Elementary Education (Provincialisation) Act, 1974 — Section 27Madhya Pradesh Panchayat Adhiniyam, 1981 — Section 83(1), 83(2)Assam Elementary Education (Provincialisation) Rules, 1977 — Rule 3
High Courts14 Dec 2020Disposed Off
Anuradha Das Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0009
High Courts08 Dec 2020Allowed
Prasanta Ch. Nath Vs State Of Assam And 5 Ors
Gauhati High Court · (2020) 12 GAU CK 0008
Assam Services (Discipline And Appeal) Rules, 1964 — Rule 6(1)
High Courts07 Dec 2020Allowed
Rajdeep Das Vs Union Of India And 3 Ors
Gauhati High Court · (2020) 12 GAU CK 0007
Indian Medical Council Act, 1956 — Section 12, 12(2), 13, 13(4A), 14
High Courts07 Dec 2020Disposed Off
Nirupama Dutta Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0006
High Courts07 Dec 2020Disposed Off
Mrinal Kanti Acharyya Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0005
High Courts03 Dec 2020Disposed Off
Ph. Ruth Joan Singha Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0004
High Courts02 Dec 2020Disposed Off
Bimal Chandra Modak Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0003
High Courts02 Dec 2020Disposed Off
Bidya Dutta Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0002
High Courts01 Dec 2020Disposed Off
Momi Bala Roy Vs State Of Assam And Ors
Gauhati High Court · (2020) 12 GAU CK 0001
Constitution Of India, 1950 — Article 226
High Courts27 Nov 2020Allowed
Ranajyoti Payum Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0045
High Courts27 Nov 2020Allowed
K. Lakshmiton Singha Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0044
Assam Service (Discipline And Appeal) Rules, 1964 — Rule 15
High Courts27 Nov 2020Disposed Off
Putumai Devi Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0043
High Courts27 Nov 2020Disposed Off
Sanghita Paul Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0042
High Courts26 Nov 2020Disposed Off
Phultoli M.E. Madrassa And Anr Vs State Of Assam And 7 Ors
Gauhati High Court · (2020) 11 GAU CK 0046
High Courts25 Nov 2020Allowed
Trailokya Nath Das Vs State Of Assam And Ors
Gauhati High Court · (2020) 11 GAU CK 0041
Assam Secondary Education (Provincialised) Service Rules, 2003 — Rule 8(4), 13, 13(2), 13(3), 13(4), 16