High Courts19 Nov 1951
Aswini Kumar Sinha and another Vs Dy. Collector of Central Excise and Land Customs, Shillong
Gauhati High Court · AIR 1952 Guw 91
Constitution of India, 1950 — Article 226, 236
COURT ARCHIVE
Gauhati High Court judgments
26,820 judgments · page 1,330 of 1,341
High Courts15 Nov 1951
Mechok Mechik and Another Vs Monje Mechik and Another
Gauhati High Court · AIR 1953 Guw 106
Administration of Justice and Police in the Garo Hills District Rules, 1937 — Rule 31
High Courts13 Nov 1951Dismissed
Joges Chandra Pal Vs Budhram Lohar
Gauhati High Court · AIR 1953 Guw 103
Constitution of India, 1950 — Article 227
High Courts30 Oct 1951
Elangbam Dharma Singh and Others Vs State of Manipur
Gauhati High Court · (1952) CriLJ 1500
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts22 Sept 1951
Promode Chandra Dey Vs State
Gauhati High Court · (1952) CriLJ 1213
General Clauses Act, 1897 — Section 6Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Sept 1951
Banka Chandra Laskar Vs Shyama Chandra Chowdhury
Gauhati High Court · (1952) CriLJ 1209
Penal Code, 1860 (IPC) — Section 325, 447
High Courts30 Aug 1951Allowed
Pioneer Bank Ltd. Vs Mrs. Gyan Koer and another
Gauhati High Court · AIR 1952 Guw 82
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Aug 1951Allowed
Dular Kumar and another Vs The State
Gauhati High Court · AIR 1952 Guw 26
High Courts29 Aug 1951
Anwar Hussain and Another Vs The State
Gauhati High Court · AIR 1952 Guw 47 : (1952) CriLJ 390
High Courts29 Aug 1951Dismissed
Amrit Bhattacharjya Vs The State
Gauhati High Court · AIR 1953 Guw 77
Assam Maintenance of Public Order Act, 1947 — Section 2Constitution of India, 1950 — Article 19(5), 22(4)
High Courts28 Aug 1951
Sardar Chanda Singh Vs The Executive Engineer, Assam Rly. and Others
Gauhati High Court · AIR 1953 Guw 93
Arbitration Act, 1940 — Section 1, 14Government of India Act, 1935 — Section 92
High Courts23 Aug 1951Dismissed
Bharateswari Barman and Another Vs Mandirabala Bhaktani and Another
Gauhati High Court · AIR 1953 Guw 108
Assam Goalpara Tenancy Act, 1929 — Section 41
High Courts23 Aug 1951Dismissed
Kera Kaibarta Vs Chandra Kanta Das and Others
Gauhati High Court · AIR 1953 Guw 128
Assam Land and Revenue Regulation, 1886 — Section 151
High Courts23 Aug 1951
Durga Prosad Goenka Vs Debidutt Saraff
Gauhati High Court · AIR 1952 Guw 27
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Aug 1951Dismissed
Sitaram Agarwalla Vs Md. Kerfan Ali and another
Gauhati High Court · AIR 1952 Guw 30
Civil Procedure Code, 1908 (CPC) — Section 2, 2(2), 47
High Courts07 Aug 1951Dismissed
Sehopanit Shah Vs Chabilal Tewari and others
Gauhati High Court · AIR 1952 Guw 52
High Courts06 Aug 1951
Rawatmal Mulchand Vs Commissioner of Taxes
Gauhati High Court · AIR 1951 Guw 183
Assam Sales Tax Act, 1947 — Section 15(1), 17(3), 2(12), 30, 30(4)
High Courts01 Aug 1951Dismissed
Bidyaram Kalita and others Vs Birdatta Kalita
Gauhati High Court · AIR 1952 Guw 28
Transfer of Property Act, 1882 — Section 53A
High Courts01 Aug 1951
Rameswar Bartia Vs The State
Gauhati High Court · AIR 1952 Guw 14 : (1952) CriLJ 116
Constitution of India, 1950 — Article 134
High Courts30 Jul 1951Dismissed
Badrinarayan Agarwalla Vs Bhupendra Kumar Dhar and Another
Gauhati High Court · AIR 1953 Guw 89
Rules for Administration of Justice and Police in the Naga Hills District, 1937 — Rule 30