High Courts19 Jan 2022Disposed Of

Jay Shankar Ray Vs Union Of India

Gauhati High Court · (2022) 01 GAU CK 0045

Code Of Criminal Procedure, 1973 — Section 161, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 21(C), 29, 37(1)(b)(ii), 67
High Courts18 Jan 2022Dismissed

Najir Hussain Vs Nurul Huda And Ors

Gauhati High Court · (2022) 01 GAU CK 0043

Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11, Order 6 Rule 15, Order 6 Rule 16, Order 6 Rule 17, Order 6 Rule 18Conduct Of Election Rules, 1961 — Section 94ARepresentation of the People Act, 1951 — Section 81, 83, 86, 86(7)
High Courts18 Jan 2022Dismissed

Nurul Huda Vs Najir Hussain And 12 Ors

Gauhati High Court · (2022) 01 GAU CK 0042

Limitation Act, 1963 — Article 54Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11, Order 7 Rule 14, Order 7 Rule 14(1), Order 7 Rule 14(2), Order 6 Rule 16, Order 6 Rule 17Conduct of Election Rules, 1961 — Rule 94A
High Courts18 Jan 2022Dismissed

Dr. Kandarpa Das Vs Chancellor And 5 Ors

Gauhati High Court · (2022) 01 GAU CK 0038

Constitution Of India, 1950 — Article 226Gauhati University Teacher�s Conduct Rules, 1984 — Rule 11Assam Services (Discipline And Appeal) Rules, 1964 — Rule 7, 9