COURT ARCHIVE

Gauhati High Court judgments

24,887 judgments · page 1,212 of 1,245

High Courts02 Jun 1958Allowed

Kailash Prosad Singh and Another Vs Deputy Commissioner and Others

Gauhati High Court · AIR 1959 Guw 107

Assam Commissioners (Transfer of Powers) Act, 1947 — Section 3(1)Constitution of India, 1950 — Article 226Northern India Ferries Act, 1878 — Section 8

High Courts23 May 1958

Ram Chandra Dey Vs Jhumarmal Jain and Others

Gauhati High Court · (1958) 05 GAU CK 0005

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 4, Order 43 Rule 1

High Courts19 May 1958

Yusuf Ali Bepari Vs The State of Assam and Another

Gauhati High Court · AIR 1958 Guw 154

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5A, 6

High Courts16 May 1958

Nandeswar Chakravarty and Others Vs State of Assam and Others

Gauhati High Court · (1958) 05 GAU CK 0001

Assam Land (Requisition and Acquisition) Act, 1948 — Section 18, 3, 3(1), 3(2), 4Constitution of India, 1950 — Article 13, 132, 14, 19(1), 226Defence (General) Regulations, 1939 — Regulation 55(4)

High Courts05 May 1958

Birendra Nath Guha Vs Commissioner of Taxes

Gauhati High Court · AIR 1958 Guw 119 : (1959) 10 STC 327

Constitution of India, 1950 — Article 286, 3Sales of Goods Act, 1930 — Section 18, 19, 20, 21, 22

High Courts02 May 1958

Banwarilal Chowkhani, Proprietor of Chowkhani Tea Seed Estates Vs A.M. Deshmukhya, Addl. Dy. Commr. and Another

Gauhati High Court · AIR 1958 Guw 155

Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 12, 2, 20, 5

High Courts25 Apr 1958Dismissed

Niresh Chandra Das Vs Paresh Chandra Routh

Gauhati High Court · AIR 1959 Guw 61

Assam Urban Areas Rent Control Act, 1946 — Section 6, 6(1)Civil Procedure Code, 1908 (CPC) — Section 60Transfer of Property Act, 1882 — Section 105, 108, 6

High Courts23 Apr 1958Allowed

Dinesh Chandra Dowerah and Another Vs A.M. Dam and Others

Gauhati High Court · AIR 1959 Guw 64

Assam Excise Rules, 1945 — Rule 205Constitution of India, 1950 — Article 226

High Courts21 Apr 1958

Warepam Lukhoi Singh Vs Lepchung Kom

Gauhati High Court · AIR 1959 Guw 30 : AIR 1958 Guw 30 : (1959) CriLJ 742

Criminal Procedure Code, 1898 (CrPC) — Section 145, 202

High Courts17 Apr 1958

Haralal Poddar Vs The Municipal Board and Others

Gauhati High Court · (1958) 04 GAU CK 0013

Assam Municipal Act, 1956 — Section 140, 291, 59Constitution of India, 1950 — Article 19, 19(1), 19(6), 226

High Courts17 Apr 1958

Dev Kanta Barooah Vs Kusha Ram Nath and Another

Gauhati High Court · AIR 1959 Guw 68

Representation of the People Act, 1951 — Section 100(1), 30, 33(1), 36(2), 36(4)

High Courts16 Apr 1958

Biswanath Upadhaya Vs Haralal Das and Others

Gauhati High Court · (1958) 04 GAU CK 0011

Constitution of India, 1950 — Article 173Representation of the People Act, 1951 — Section 100, 100(2), 116A, 117, 119A

High Courts10 Apr 1958Allowed

Jatindra Kumar Seal Vs Rajmohan Rai

Gauhati High Court · (1958) 04 GAU CK 0014

Provincial Small Cause Courts Act, 1887 — Section 25

High Courts08 Apr 1958

Dwipendra Ch. Chaudhury and Another Vs The State of Assam

Gauhati High Court · AIR 1958 Guw 152

Assam Land and Revenue Regulation, 1886 — Section 123, 126, 126(1), 126(2), 127

High Courts08 Apr 1958

Nabin Chandra Gogoi Vs The State

Gauhati High Court · AIR 1961 Guw 18 : (1961) CriLJ 226

Penal Code, 1860 (IPC) — Section 425, 429Wild Birds and Animals Protection Act, 1912 — Section 3, 4

High Courts08 Apr 1958

Kala Meah Vs Rai Mohan Saha

Gauhati High Court · AIR 1958 Guw 47 : (1958) CriLJ 1554

Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(1), 144(2)

High Courts07 Apr 1958

The All India Tea and Trading Co. Ltd. Vs R.N. Hazarika and Others

Gauhati High Court · (1958) 04 GAU CK 0012

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2

High Courts07 Apr 1958

K. Stone Vs Kresmanik

Gauhati High Court · AIR 1958 Guw 111 : (1958) CriLJ 1129

General Clauses Act, 1897 — Section 16Penal Code, 1860 (IPC) — Section 341, 380, 392, 427, 503

High Courts03 Apr 1958

Padmanava Bhattacherjee and Others Vs Bidhubushan Das and Others

Gauhati High Court · AIR 1958 Guw 37 : (1958) CriLJ 1250

High Courts02 Apr 1958

Wilson Reade Vs C.S. Booth and Others

Gauhati High Court · (1958) 04 GAU CK 0007

Constitution of India, 1950 — Article 132, 2, 332, 342, 366Representation of the People Act, 1951 — Section 100, 100(1), 100(2), 81