High Courts21 Aug 1958
Maibam Bidhu Singh and Others Vs Manipur Administration
Gauhati High Court · AIR 1959 Guw 47 : (1959) CriLJ 1453
Penal Code, 1860 (IPC) — Section 109, 115, 302, 304
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 1,211 of 1,245
High Courts19 Aug 1958
Tabibuddin Ahmed Vs State of Assam and Others
Gauhati High Court · (1958) 08 GAU CK 0010
Constitution of India, 1950 — Article 132, 226, 311
High Courts07 Aug 1958Dismissed
Tek Bahadur Bhujil Vs Debi Singh Bhujil
Gauhati High Court · AIR 1959 Guw 109
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 5
High Courts07 Aug 1958Dismissed
Cachar Chah Sramik Union and Another Vs S.K. Datta, Director, Chincoorie T.E. and Others
Gauhati High Court · (1958) 08 GAU CK 0003
Payment of Wages Act, 1936 — Section 15, 15(3), 17, 17(1), 20
High Courts06 Aug 1958Allowed
Austin Henry Rufus Vs The State
Gauhati High Court · AIR 1959 Guw 67 : (1959) CriLJ 305
Criminal Procedure Code, 1898 (CrPC) — Section 251A, 251A(3), 439
High Courts23 Jul 1958
Soram Parijat Singh and Others Vs Thongram Meri Singh and Another
Gauhati High Court · (1960) CriLJ 631
Penal Code, 1860 (IPC) — Section 297, 441, 447
High Courts22 Jul 1958Allowed
Md. Nadir Shah Vs The State and Another
Gauhati High Court · AIR 1960 Guw 18 : (1959) CriLJ 437
Assam Municipal Act, 1923 — Section 217, 218
High Courts10 Jul 1958Allowed
Sudhindra Kumar Deb and Others Vs The State of Assam and Others
Gauhati High Court · AIR 1959 Guw 1
General Clauses Act, 1897 — Section 21Industrial Disputes Act, 1947 — Section 10, 33
High Courts10 Jul 1958
Balbir Singh and Another Vs The State
Gauhati High Court · AIR 1958 Guw 173 : (1958) CriLJ 1461
Constitution of India, 1950 — Article 13, 14, 19
High Courts09 Jul 1958
Banchamani Saha Vs Kshir Babu Sinha
Gauhati High Court · (1959) CriLJ 1027
Penal Code, 1860 (IPC) — Section 420
High Courts04 Jul 1958Allowed
B. Rowell Roy Vs Ka Thili Nonglyer
Gauhati High Court · AIR 1959 Guw 9
Workmens Compensation Act, 1923 — Section 10A
High Courts03 Jul 1958
Bindhu Madhav Chatterjee Vs Babu Sou Singh and Others
Gauhati High Court · (1959) CriLJ 89
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 438
High Courts01 Jul 1958Dismissed
Mohanlal Ajitsaria Vs Abdul Rasid
Gauhati High Court · AIR 1959 Guw 10
Workmens Compensation Act, 1923 — Section 2(1), 4(1)
High Courts30 Jun 1958Allowed
M.L. Dalmia and Co. Ltd. Vs State of Assam and Others
Gauhati High Court · AIR 1958 Guw 169 : (1959) 10 STC 41
Assam Sales Tax Act, 1947 — Section 10, 19, 2(12)
High Courts25 Jun 1958Allowed
Ajoy Kumar Mukherjee Vs The State
Gauhati High Court · AIR 1959 Guw 8
Criminal Procedure Code, 1898 (CrPC) — Section 367, 561APenal Code, 1860 (IPC) — Section 120B
High Courts10 Jun 1958
Anil Ranjan Sen Vs Smt. Anuprama Sen
Gauhati High Court · (1959) CriLJ 776
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(6)
High Courts06 Jun 1958Allowed
Cachar Cha Sramik Union Vs Manager, Martycherra Tea Estate and Another
Gauhati High Court · AIR 1959 Guw 13
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Payment of Wages Act, 1936 — Section 15, 17, 17(1), 2(VI), 4
High Courts05 Jun 1958Allowed
Digambar Kalita Vs Sibnath Chakravarty and Others
Gauhati High Court · AIR 1960 Guw 35
Assam Non-Agricultural Urban Areas Tenancy Act, 1955 — Section 3, 5Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts05 Jun 1958Allowed
Birendra Kumar Das Vs The State Transport Authority and Others
Gauhati High Court · AIR 1959 Guw 106
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 53
High Courts04 Jun 1958
The State Vs Ram Chand and Another
Gauhati High Court · (1959) CriLJ 169
Criminal Procedure Code, 1898 (CrPC) — Section 185(2)Penal Code, 1860 (IPC) — Section 380, 411