High Courts28 Jan 1964
Kalu Munchi and Others Vs State of Assam
Gauhati High Court · (1965) CriLJ 424
Penal Code, 1860 (IPC) — Section 188, 425, 426, 427, 447
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 1,193 of 1,245
High Courts18 Jan 1964
Biren Datta and Others Vs The Chief Commissioner of Tripura
Gauhati High Court · (1964) CriLJ 119
Constitution of India, 1950 — Article 13, 14, 21, 22, 352
High Courts15 Jan 1964Dismissed
Pramatha Nath Sarma Vs Prafulla Chandra Goswami and Others
Gauhati High Court · (1964) 01 GAU CK 0008
Transfer of Property Act, 1882 — Section 108, 111
High Courts10 Jan 1964
Devendra Chandra Paul Vs Haridas Deb and Others
Gauhati High Court · (1965) CriLJ 343
Penal Code, 1860 (IPC) — Section 427
High Courts07 Dec 1963
Aghore Chandra Deb Barma and Others Vs The State
Gauhati High Court · AIR 1964 Guw 52
Penal Code, 1860 (IPC) — Section 188Police Act, 1861 — Section 30, 32
High Courts06 Dec 1963
Smt. Ramani Bala Devi Vs Kanai Lal Malakar and Others
Gauhati High Court · (1965) CriLJ 600
Evidence Act, 1872 — Section 35, 74Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 417
High Courts05 Dec 1963Allowed
Muralidhar Mohanlal and Others Vs Rivers Steam Navigation Co. Ltd. and Others
Gauhati High Court · (1963) 12 GAU CK 0003
Carriers Act, 1865 — Section 6, 8, 9
High Courts18 Sept 1963
Thangdawla Lushai and Another Vs Assistant Collector, Central Excise and Land Customs and Another
Gauhati High Court · (1965) CriLJ 515
Foreign Exchange Regulation Act, 1973 — Section 23, 8Imports and Exports (Control) Act, 1947 — Section 5, 6
High Courts12 Sept 1963Allowed
Surujmal Jain Vs Kanaklata Barua
Gauhati High Court · AIR 1964 Guw 102
Transfer of Property Act, 1882 — Section 106, 111, 114
High Courts05 Sept 1963
Arcuttipore Tea Estate Vs Its workmen and Others
Gauhati High Court · AIR 1964 Guw 72 : (1966) 1 LLJ 107
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33
High Courts27 Aug 1963Allowed
Jatindra Mohan Deb Laskar Vs Khara Singh and others
Gauhati High Court · AIR 1964 Guw 138
Stamp Act, 1899 — Section 35, 36, 61
High Courts27 Aug 1963Allowed
Ganesh Das Sreeram Vs Hari Bux Laxminarayan and another
Gauhati High Court · AIR 1964 Guw 78
High Courts26 Aug 1963
Purnendu Mohan Sen Vs Union of India (UOI) and Others
Gauhati High Court · AIR 1967 Guw 28 : (1968) 2 LLJ 148
Constitution of India, 1950 — Article 311
High Courts20 Aug 1963
Jitendra Kumar Baidya and Others Vs Surendra Kumar Seal
Gauhati High Court · (1965) CriLJ 88
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts16 Aug 1963Allowed
Parama Singh Vs Shillong Municipal Board and others
Gauhati High Court · AIR 1964 Guw 80
Assam Municipal Act, 1956 — Section 159, 160, 161
High Courts16 Aug 1963Dismissed
Siril Christian and another Vs Monga Mura
Gauhati High Court · AIR 1964 Guw 58
Succession Act, 1925 — Section 1, 218, 219, 41, 41
High Courts14 Aug 1963
Ghutu Akanda Vs Somser Ali and Others
Gauhati High Court · AIR 1964 Guw 105
Criminal Procedure Code, 1898 (CrPC) — Section 145, 540
High Courts13 Aug 1963Allowed
Kanak Chandra Dutta Vs The State of Assam and others
Gauhati High Court · AIR 1964 Guw 54
Constitution of India, 1950 — Article 132(1), 311
High Courts12 Aug 1963Dismissed
Nibaran Chandra Saha Vs Secretary to the Government of Assam - Department of Supply, Shillong and others
Gauhati High Court · AIR 1964 Guw 113
Constitution of India, 1950 — Article 226
High Courts12 Aug 1963Allowed
Abhoy Charan Huzuri and another Vs Surendra Ballav Datta and others
Gauhati High Court · AIR 1964 Guw 101