COURT ARCHIVE

Gauhati High Court judgments

24,887 judgments · page 1,191 of 1,245

High Courts09 Sept 1964

Prafulla Chandra Bezbaruah Vs Calcutta Credit Corporation and Another

Gauhati High Court · (1964) 09 GAU CK 0003

Assam Co-operative Societies Act, 1949 — Section 81Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 103, Order 21 Rule 64, Order 21 Rule 66, Order 21 Rule 68

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High Courts28 Aug 1964

State of Assam Vs Biraj Mohan Sarkar and Others

Gauhati High Court · (1964) 08 GAU CK 0004

Civil Procedure Code, 1908 (CPC) — Section 15, 16, 21Specific Relief Act, 1963 — Section 42Suits Valuation Act, 1887 — Section 11

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High Courts14 Aug 1964

Kshetrimayum Radha Singh Vs Government of Manipur

Gauhati High Court · AIR 1966 Guw 29 : (1965) CriLJ 563

Penal Code, 1860 (IPC) — Section 409

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High Courts06 Aug 1964

Akhil Ranjan Das Gupta Vs Management Assam Tribune and Others

Gauhati High Court · (1964) 08 GAU CK 0001

Constitution of India, 1950 — Article 226Industrial Employment (Standing Orders) Act, 1946 — Section 15, 3(2), 4, 6

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High Courts03 Aug 1964

Hrishikesh Nag Iswar Chandra Nag Vs State on behalf of K.M. Ghosh

Gauhati High Court · (1965) CriLJ 344

Penal Code, 1860 (IPC) — Section 106, 172, 173, 174, 175

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High Courts28 Jul 1964

Dinesh Chandra Dowerah and Another Vs The Chairman, Assam Board of Revenue and Others

Gauhati High Court · (1964) 07 GAU CK 0003

Assam Board of Revenue Act, 1962 — Section 13Assam Board of Revenue Rules — Rule 17Constitution of India, 1950 — Article 220, 226

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High Courts13 Jul 1964

Mahendra Nath Chaudhury Vs Union of India (UOI)

Gauhati High Court · (1964) 07 GAU CK 0002

Limitation Act, 1963 — Article 30

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High Courts04 Jul 1964

Ijat Ali Vs The State

Gauhati High Court · (1965) CriLJ 346

Criminal Procedure Code, 1898 (CrPC) — Section 249, 438, 54

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High Courts04 Jul 1964

Durgesh Ranjan Chakraborty Vs The Administration of Tripura

Gauhati High Court · (1965) CriLJ 138

Penal Code, 1860 (IPC) — Section 109, 304

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High Courts15 Jun 1964

Sporsomanick Siem Vs Rokendro, Executive Member in Charge of Rural Administration, District Council and Others

Gauhati High Court · (1964) 06 GAU CK 0001

Constitution of India, 1950 — Article 226, 32, 329

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High Courts09 Jun 1964

Bhagat Ram and Others Vs Keshab Deo and Others

Gauhati High Court · (1964) 06 GAU CK 0002

Assam Urban Areas Rent Control Act, 1946 — Section 6Transfer of Property Act, 1882 — Section 100, 107, 111, 113

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High Courts05 Jun 1964Allowed

Mahibuddin Ahmed Bora Vs Dandiram Koch and Another

Gauhati High Court · AIR 1966 Guw 46

Transfer of Property Act, 1882 — Section 53A

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High Courts03 Jun 1964

Premji Kumbhabhai Vs Union of India (UOI) and Others

Gauhati High Court · (1964) 06 GAU CK 0003

Arbitration Act, 1940 — Section 14, 16, 17Limitation Act, 1963 — Article 158, 181, 5

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High Courts21 May 1964

Rameswar Sarma Vs Madanlal Agarwalla

Gauhati High Court · (1964) 05 GAU CK 0001

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, 48

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High Courts24 Apr 1964Dismissed

Enayatullah Mia Vs Md. Saiyed Ali Sheikh and Others

Gauhati High Court · AIR 1967 Guw 32

Assam (Temporarily Settled Districts) Tenancy Act, 1935 — Section 125, 73, 73(1)

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High Courts10 Apr 1964

Badaruddin Ahmed Vs C.K. Thakuria and Another

Gauhati High Court · AIR 1968 Guw 28

Penal Code, 1860 (IPC) — Section 325, 330

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High Courts02 Apr 1964

Ka Plinis Myrthong Vs Riang Pyrbot and Others

Gauhati High Court · (1964) 04 GAU CK 0002

Registration Act, 1908 — Section 21, 35, 72, 73, 74Suits Valuation Act, 1887 — Section 11

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High Courts26 Mar 1964

Kumar Iron and Steel Ltd. Vs Industrial Tribunal and Others

Gauhati High Court · (1964) 03 GAU CK 0003

Industrial Disputes Act, 1947 — Section 10

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High Courts25 Mar 1964

Begum Mafida Ahmed Vs Rajendra Nath Barua and Another

Gauhati High Court · (1964) 03 GAU CK 0005

Conduct of Elections Rules, 1961 — Rule 138, 64, 84(3), 93, 93(1)Representation of the People Act, 1951 — Section 100, 100(1), 117, 128, 62

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High Courts13 Mar 1964

Niranjan Lal Ratankumar Vs River Steam Navigation Co. Ltd. and Another

Gauhati High Court · (1964) 03 GAU CK 0008

Carriers Act, 1865 — Section 6, 8, 9

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