High Courts23 Jul 1970Allowed
Satish Chandra Roy Vs Haridas Chakraborty and another
Gauhati High Court · (1970) 07 GAU CK 0009
Civil Procedure Code, 1908 (CPC) — Section 145
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 1,176 of 1,245
High Courts23 Jul 1970
Bus Owners Association Vs The State Transport Authority and Others
Gauhati High Court · (1970) 07 GAU CK 0003
Motor Vehicles Act, 1988 — Section 47, 47(1), 47(3), 48, 57
High Courts21 Jul 1970
Golak Chandra Dutta and Another Vs The State
Gauhati High Court · (1971) CriLJ 910
Penal Code, 1860 (IPC) — Section 225, 323, 380Probation of Offenders Act, 1958 — Section 3
High Courts20 Jul 1970
Thangliana Vs H.K. Bawichhuaka and Others
Gauhati High Court · AIR 1971 Guw 78
Constitution of India, 1950 — Article 226, 311, 311(1), 311(2)Mizo District Council Service Rules — Rule 11, 26, 29
High Courts15 Jul 1970
Md. Hasamad Mia Vs The State (Union Territory of Manipur)
Gauhati High Court · AIR 1970 Guw 82 : (1970) CriLJ 1615
Constitution of India, 1950 — Article 134, 136, 141
High Courts10 Jul 1970
Padmananda Kempral Vs Assam Board of Revenue Gauhati and Others
Gauhati High Court · (1970) 07 GAU CK 0006
Assam Excise Rules, 1945 — Rule 205Constitution of India, 1950 — Article 226
High Courts07 Jul 1970
Lalmuana and Others Vs The State of Assam and Others
Gauhati High Court · (1970) 07 GAU CK 0008
Constitution of India, 1950 — Article 226, 311, 311(2)
High Courts03 Jul 1970
Maharabam Bokul Singh Vs Thangjam Kundo Singh and Others
Gauhati High Court · (1971) CriLJ 124
Penal Code, 1860 (IPC) — Section 302
High Courts18 Jun 1970
Kamini Kumar Deb Barma Vs State
Gauhati High Court · AIR 1971 Guw 26 : (1971) CriLJ 786
Penal Code, 1860 (IPC) — Section 109, 120B, 161, 164, 165
High Courts17 Jun 1970
Jamini Kumar Ghose and Another Vs Sudhir Ranjan Poddar
Gauhati High Court · AIR 1971 Guw 24 : (1971) CriLJ 507
Penal Code, 1860 (IPC) — Section 109, 441, 447
High Courts17 Jun 1970
Shree Shyam Stores Vs The Union of India (UOI)
Gauhati High Court · (1970) 06 GAU CK 0007
Bills of Lading Act, 1856 — Section 1Sales of Goods Act, 1930 — Section 2(4), 30, 36(3), 53(1)
High Courts17 Jun 1970
M/s. Assam Cold Storage Co. Vs The Union of India (UOI)
Gauhati High Court · (1970) 06 GAU CK 0004
Civil Procedure Code, 1908 (CPC) — Section 100, 15, 16, 17, 18Railways (Amendment) Act, 1961 — Section 80Railways Act, 1989 — Section 30, 78B
High Courts11 Jun 1970
Sapam Laingam Singh Vs Kakyengpaibam Amuyaima Singh and Others
Gauhati High Court · (1971) CriLJ 404
Penal Code, 1860 (IPC) — Section 447, 506
High Courts08 Jun 1970
Ngangom Tomba Singh and Others Vs Sri Maibam Iboton Singh and Another
Gauhati High Court · (1970) CriLJ 1613
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts05 Jun 1970
Franciswell Syiem Vs The Judge, District Council Court and Another
Gauhati High Court · AIR 1971 Guw 90
Constitution of India, 1950 — Article 226United Khasi and Jaintia Hills Autonomous District (Appointment and Succession of Chiefs and Headmen) Act, 1959 — Section 3, 4, 5
High Courts04 Jun 1970
Khetrimayum Achou Singh Vs Khumbongmayum Ningol Ningthemcha Ongbi Parnimashi Devi and others
Gauhati High Court · (1970) 06 GAU CK 0010
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 14, 5
High Courts03 Jun 1970
Ekdasi Gur and Others Vs Diptendra Mukherjee
Gauhati High Court · (1971) CriLJ 102
Criminal Procedure Code, 1898 (CrPC) — Section 173, 251A(2), 252
High Courts27 May 1970
Priyalal Barman Vs The State
Gauhati High Court · AIR 1970 Guw 137 : (1970) CriLJ 1599
Penal Code, 1860 (IPC) — Section 302, 457
High Courts26 May 1970
Nirasingh Momin and Others Vs Jengno Marak and Others
Gauhati High Court · (1970) 05 GAU CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts20 May 1970
M/s. Tara Chand Mohan Lal and Another Vs Employees State Insurance Corporation and Others
Gauhati High Court · AIR 1971 Guw 65
Employees State Insurance Act, 1948 — Section 2, 2(13), 2(9), 75(2), 80