High Courts09 Dec 1970
R.K. Madhuryyajit Singh and Others Vs Ngangbam Chandradhwaja Singh and Another
Gauhati High Court · (1971) CriLJ 880
General Clauses Act, 1897 — Section 18
COURT ARCHIVE
Gauhati High Court judgments
24,887 judgments · page 1,175 of 1,245
High Courts04 Dec 1970
Mangal Ram Namasudra Vs Premananda Namasudra
Gauhati High Court · (1970) 12 GAU CK 0004
Contract Act, 1872 — Section 55
High Courts04 Dec 1970Allowed
Chinnathai Ammal and others Vs Ngangbam Ibotombi Singh and others
Gauhati High Court · (1970) 12 GAU CK 0001
Limitation Act, 1963 — Section 5Representation of the People Act, 1951 — Section 85
High Courts30 Nov 1970
M/s. Satyanarayan Mahabir Vs The State of Assam and Others
Gauhati High Court · (1970) 11 GAU CK 0008
Assam Finance (Sales Tax) Act, 1956 — Section 2(2), 3, 8Constitution of India, 1950 — Article 14, 19, 19(1), 226, 301
High Courts27 Nov 1970
Ratna Kanta Dutta Vs The Secretary to the Government of Assam, P. W. D. (R and B)
Gauhati High Court · (1970) 11 GAU CK 0006
Fundamental Rules — Rule 56, 8
High Courts26 Nov 1970
Prabir Kumar Basu Vs Extra Assistant Commissioner, in charge the District Transport Officer and Others
Gauhati High Court · AIR 1971 Guw 110
Assam Motor Vehicles Rules, 1940 — Rule 16Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 14, 19(1), 226
High Courts04 Nov 1970Dismissed
Banshidhar Agrawala and others Vs The State of Manipur and others
Gauhati High Court · (1970) 11 GAU CK 0003
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Nov 1970Dismissed
M/s. Seubox Chiranjilal Jain Vs Pardeshi Ram Teli
Gauhati High Court · (1970) 11 GAU CK 0002
Court Fees Act, 1870 — Section 7, 7(v)
High Courts03 Nov 1970
State Vs Thomba
Gauhati High Court · (1971) CriLJ 734
Arms Act, 1959 — Section 25
High Courts29 Sept 1970Allowed
Rajendra Chandra Biswas Vs Mahesh Chandra Das
Gauhati High Court · (1970) 09 GAU CK 0008
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Small Cause Courts Act, 1887 — Section 25
High Courts21 Sept 1970
Nishi Mohan Dey Vs Sonaram Namasudra and Others
Gauhati High Court · AIR 1971 Guw 53 : (1971) CriLJ 589
Constitution of India, 1950 — Article 227
High Courts19 Sept 1970Dismissed
Nongmaithem Dhani Singh Vs The Chief Commissioner, Manipur and another
Gauhati High Court · (1970) 09 GAU CK 0007
Constitution of India, 1950 — Article 311(2)
High Courts18 Sept 1970
Mrs. Meera Puri Vs The State of Nagaland
Gauhati High Court · (1971) CriLJ 539
Penal Code, 1860 (IPC) — Section 302, 304, 304A, 308
High Courts14 Sept 1970
Md. Serajuddin and Others Vs Union Territory of Manipur
Gauhati High Court · (1971) CriLJ 736
Constitution of India, 1950 — Article 133, 134, 136
High Courts29 Aug 1970
Menakabala Sarkar Vs Surendra Ch. Malakar
Gauhati High Court · (1971) CriLJ 1055
Penal Code, 1860 (IPC) — Section 354
High Courts27 Aug 1970
Sudhir Ranjan Guha Vs Union of India (UOI) and Others
Gauhati High Court · AIR 1971 Guw 67 : (1971) 2 LLJ 101
Constitution of India, 1950 — Article 14, 16, 309
High Courts27 Aug 1970
M/s. Indian Trades and Industries Corporation and Others Vs Superintendent of Taxes and Others
Gauhati High Court · AIR 1971 Guw 119
Assam Sales Tax Act, 1947 — Section 16, 16(1), 17(4), 52, 52(1)Assam Sales Tax Rules, 1947 — Rule 20, 21Central Sales Tax Act, 1956 — Section 3
High Courts11 Aug 1970Dismissed
Superintendent of Police, Manipur and others Vs R.K. Tomalsana Singh
Gauhati High Court · (1970) 08 GAU CK 0003
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 133 (1), 133(1)(c), 134(1)(c), 309Police Act, 1861 — Section 12
High Courts10 Aug 1970Allowed
Douzakham Vs Thansei and others
Gauhati High Court · (1970) 08 GAU CK 0006
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts03 Aug 1970
Intaz Ali Borbhuiya Vs The Superintendent of Police and Others
Gauhati High Court · (1970) 08 GAU CK 0005
Citizenship Act, 1955 — Section 9(2)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 5, 6, 7, 9