COURT ARCHIVE

Gauhati High Court judgments

24,891 judgments · page 1,127 of 1,245

High Courts08 Aug 1983

Lalji Singh Vs State of Assam and Others

Gauhati High Court · AIR 1984 Guw 46

Assam Sale of Forest Produce Coupes and Mahals Rules, 1977 — Rule 7(5), 7(5)(1), 9(1)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 6, Order 47 Rule 9, 114

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High Courts27 Jul 1983

Ziaur Rahman Vs Assam Board of Revenue & Ors.

Gauhati High Court · (1983) 2 GLR 390

Assam Excise Rules, 1945 — Rule 223, 223

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High Courts25 Jul 1983Allowed

Subhas Sarma Vs State of Assam and Others

Gauhati High Court · AIR 1984 Guw 1

Rice Milling Industry (Regulation and Licensing) Rules, 1959 — Rule 3, 3(2)Rice Milling Industry (Regulation) Act, 1958 — Section 5, 5(4), 5(6)

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High Courts25 Jul 1983Allowed

Smt. Narmada Choudhury and Others Vs Motor Accident Claims Tribunal and Others

Gauhati High Court · (1984) 1 ACC 12 : AIR 1984 Guw 16 : (1985) 58 CompCas 596

Companies Act, 1956 — Section 543, 560(5)Constitution of India, 1950 — Article 226, 227, 39AMotor Vehicles Act, 1939 — Section 100, 110B, 95, 95(1), 95(2)

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High Courts08 Jul 1983

K.C.Barua Vs N.Ahmed and Others

Gauhati High Court · (1983) 2 GLR 344

Assam Public Service Commission (Limitation of Functions) Regulations, 1951 — Regulation 4(d), 4(d)

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High Courts08 Jul 1983

Moirangthem Tomba Singh Vs State of Manipur

Gauhati High Court · (1984) CriLJ 536

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 25, 27Penal Code, 1860 (IPC) — Section 302

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High Courts06 Jul 1983

Sree Kantamani Sharma and Ors. Vs Sree Raman Singha and Ors.

Gauhati High Court · (1983) 2 GLR 339

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High Courts01 Jul 1983

Kawlhmingliani Vs Motilal Chetri and Others

Gauhati High Court · (1983) 2 GLR 417

Court Fees Act, 1870 — Section 7, 7Suits Valuation Act, 1887 — Section 8, 8

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High Courts30 Jun 1983

Bhanda Garh Vs State of Assam

Gauhati High Court · (1984) CriLJ 217

Criminal Procedure Code, 1973 (CrPC) — Section 100, 291, 293, 313Evidence Act, 1872 — Section 114, 27, 4, 45Penal Code, 1860 (IPC) — Section 302

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High Courts29 Jun 1983

Assam State Road Transport Corporation Vs Jyotirmoyee Das

Gauhati High Court · (1984) 1 ACC 470 : (1984) ACJ 66

Motor Vehicles Act, 1939 — Section 110B

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High Courts28 Jun 1983Allowed

Md. Golam Anowar Vs Kumud Ranjan Nath

Gauhati High Court · (1984) 1 GLR 24

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 4, Order 2 Rule 7, Order 3 Rule 2, Order 9 Rule 9Transfer of Property Act, 1882 — Section 111

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High Courts23 Jun 1983Allowed