High Courts08 Dec 1983Dismissed
The State of Assam and Another Vs Smti Bhanushree Sen Deka
Gauhati High Court · (1984) 1 GLR 173
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 3A, Order 39 Rule 4
COURT ARCHIVE
Gauhati High Court judgments
24,891 judgments · page 1,125 of 1,245
High Courts07 Dec 1983Dismissed
Shri Mukunda Singh Vs The State of Manipur and Others
Gauhati High Court · (1984) 1 GLR 161
Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3, 3(2)
High Courts06 Dec 1983Allowed
Abdur Rahman Mia Ors. Vs The State of Assam and Others
Gauhati High Court · (1984) 1 GLR 154
Assam Land (Requisition and Acquisition) (Amendment) Act, 1964 — Section 10, 10(2), 11, 9, 9(2)Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226
High Courts30 Nov 1983Allowed
Nirmal Das Gupta Vs Prasanta Das Gupta and Others
Gauhati High Court · AIR 1985 Guw 3
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, Order 41 Rule 19, 35
High Courts30 Nov 1983Allowed
Shri Bhabendra Nath Das Vs Shri Abbas Dewani
Gauhati High Court · (1984) 2 GLR 502
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2(1), Order 34 Rule 2(2), 114, 115, 15
High Courts29 Nov 1983
Mrs. Chongtham Ongbi Sabita Devi Vs State of Manipur and Others
Gauhati High Court · (1985) CriLJ 693
Constitution of India, 1950 — Article 14Contract Act, 1872 — Section 2
High Courts28 Nov 1983Dismissed
Mrs. Chongtham Ongbi Sobita Devi Vs The State of Manipur and Others
Gauhati High Court · (1984) 1 GLR 115
Contract Act, 1872 — Section 2
High Courts23 Nov 1983
Sorokhaibam Ningol Thokchom Onggi Pakpi Devi Vs State of Manipur and Others
Gauhati High Court · (1985) CriLJ 1308
High Courts22 Nov 1983Dismissed
Sheba Wheels Private Limited and Another Vs The Assam Gas Company Limited
Gauhati High Court · (1984) 2 GLR 27
Assam Land and Revenue and Local Rates Rules — Rule 37Constitution of India, 1950 — Article 12, 14, 226, 298
High Courts21 Nov 1983Allowed
Konsam Saratchandra Singh Vs The State of Manipur and Others
Gauhati High Court · (1984) 1 GLR 197
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 121, 121A, 307
High Courts15 Nov 1983Allowed
Abubakkar Ahad Vs Assam Seeds Corporation Ltd. and Others
Gauhati High Court · (1984) 1 GLR 203
Constitution of India, 1950 — Article 12
High Courts14 Nov 1983Allowed
Shengha Mokok Village and Another Vs Chanh Moko Village and Others
Gauhati High Court · (1984) 1 GLR 209
Rules for Administration of Justice and Police in Nagaland, 1937 — Rule 30, 34
High Courts14 Nov 1983Allowed
Smt. Gauri Dey Vs Bidhu Bhusan Dey
Gauhati High Court · AIR 1986 Guw 22
Hindu Marriage Act, 1955 — Section 23, 23(1)
High Courts07 Nov 1983Allowed
Suren Dutta Vs State of Assam and Others
Gauhati High Court · (1984) 1 GLR 207
National Security Act, 1980 — Section 3(3)
High Courts05 Oct 1983
Akmal Ali and Others etc. Vs State of Assam and Others
Gauhati High Court · AIR 1984 Guw 86
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4
High Courts05 Oct 1983Allowed
Raghubir Singh Vs State of Assam and Others
Gauhati High Court · (1983) 10 GAU CK 0002
Assam Motor Vehicles Rules, 1940 — Rule 52Motor Vehicles Act, 1939 — Section 24, 27, 31, 31(1), 31(1A)
High Courts04 Oct 1983Allowed
Kanan Bordoloi Vs Balwant Rai Mukkar and Others
Gauhati High Court · (1984) ACJ 469
Motor Vehicles Act, 1939 — Section 110, 110CC, 110F, 95(2), 96
High Courts04 Oct 1983
Union of India Vs Motiram Ratanchand
Gauhati High Court · (1983) 2 GLR 321
Limitation Act, 1963 — Section 18, 18
High Courts04 Oct 1983Dismissed
Santosh Chandra Das Vs Arjun Chandra Das and Others
Gauhati High Court · (1984) 1 GLR 31
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 29 Rule 3, Order 37 Rule 4, Order 41 Rule 27, Order 41 Rule 33
High Courts30 Sept 1983
Gopal Deb Vs State of Tripura
Gauhati High Court · (1983) 2 GLR 451
Criminal Procedure Code, 1973 — Section 82, 83Criminal Procedure Code, 1973 (CrPC) — Section 82, 83