Constitution of India, 1950 — Article 14, 16, 226Oil and Natural Gas Commission (Conduct, Discipline and Appeal) Regulations, 1976 — Regulation 33, 33(5), 34, 44, 45Oil and Natural Gas Commission (Terms and Conditions of Appointment and Services) Regulations, 1975 — Regulation 10, 10(2), 10(4), 11, 24

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High Courts17 Jun 1986Dismissed

Smt. Anima Roy Vs Smt. Asha Rani Biswas and Others

Gauhati High Court · (1986) 06 GAU CK 0005

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 7

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High Courts17 Jun 1986Dismissed

The Assam and Meghalaya State Road Transport Corporation, Gauhati Vs Abdul Razak

Gauhati High Court · AIR 1988 Guw 57

Constitution of India, 1950 — Article 39, 39A, 41Motor Vehicles Act, 1939 — Section 110B, 110D

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High Courts12 Jun 1986

Shri Uro Ram Haloi Vs Smti. Maloti HaloI

Gauhati High Court · (1986) 2 GLR 48

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 126(2), 397, 397(2)Limitation Act, 1963 — Section 5

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High Courts12 Jun 1986

Nishi Kanta Sen Vs Rajabala Sen

Gauhati High Court · (1987) 1 GLR 251

Civil Procedure Code, 1908 — Order 20 Rule 4(2), 47Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4(2), 47

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High Courts03 Jun 1986

Assam State Electricity Board Vs The Industrial Tribunal at Gauhati and Others

Gauhati High Court · (1986) 2 GLR 108

Assam Panchayati Raj Act, 1972 — Section 138Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 2

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High Courts03 Jun 1986Dismissed

Shri Sishir Das Vs State of Tripura and Others

Gauhati High Court · (1986) 2 GLR 83

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 10, 115

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High Courts03 Jun 1986Allowed

The Union of India and Others Vs Sri Narendra Chandra Saha and Others

Gauhati High Court · (1986) 2 GLR 147

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 100(4), 100(5), 80, 9Constitution of India, 1950 — Article 14Limitation Act, 1908 — Article 13, 14

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High Courts02 Jun 1986Allowed

Punsi Devi Rajbher Vs Pista Devi Agarwalla

Gauhati High Court · (1986) 06 GAU CK 0014

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 11, Order 41 Rule 13, Order 41 Rule 2, Order 41 Rule 3Limitation Act, 1963 — Section 5

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High Courts02 Jun 1986

Assam Frontier Tea Ltd. and Another Vs Inspecting Assistant Commissioner of Income Tax and Others

Gauhati High Court · (1986) 57 CTR 1 : (1987) 164 ITR 253

Income Tax Act, 1961 — Section 3, 3(4)

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High Courts02 Jun 1986Allowed

Ananda Ram Saikia Vs Nurul Haque and Another

Gauhati High Court · (1988) 64 CompCas 743

Motor Vehicles Act, 1939 — Section 110A, 110C(2A), 96(2)

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